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Punjab And Haryana At Chandigarh judgments, 2019

2,912 judgments · page 27 of 146

High Courts30 Oct 2019Dismissed

Bikramjit Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0219

Code Of Criminal Procedure, 1973 — Section 11, 167, 167(2), 167(2)(a)(i)(ii), 173, 173(2), 173(8)Indian Penal Code, 1860 — Section 34, 302, 307, 341, 427, 452,Arms Act, 1959 — Section 25, 54, 59
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High Courts30 Oct 2019Allowed

Rukhmani Vs Vasudev

Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0190

Limitation Act, 1963 — Section 5Hindu Marriage Act, 1955 — Section 13Code Of Civil Procedure, 1908 — Order 5 Rule12, Order 5 Rule 13, Order 5 Rule 14, Order 5 Rule 15, Order 5 Rule 16, Order 5 Rule 17
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High Courts29 Oct 2019Dismissed

Ashok Kaushik Vs Sunita Kaushik

Punjab And Haryana At Chandigarh · (2020) 1 RCR(Civil) 284

Hindu Marriage Act, 1955 — Section 13Code Of Criminal Procedure, 1973 — Section 159(3)
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High Courts29 Oct 2019Dismissed

Poonam Vs Bhupender

Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0216

Hindu Marriage Act, 1955 — Section 13Indian Penal Code, 1860 — Section 323, 406, 452, 498A, 506Code Of Criminal Procedure, 1973 — Section 125
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High Courts29 Oct 2019Disposed Of

Raj Kumar Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0188

Punjab Excise Act, 1914 — Section 61(1)(b), 61(1)(c)Code Of Criminal Procedure, 1973 — Section 219, , 427, 482Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 22, 27(b)(ii), 28, 61
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High Courts29 Oct 2019Allowed

Lukman And Others Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0184

Indian Penal Code, 1860 — Section 302, 363, 420, 427, 450, 467Protection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 6Code Of Criminal Procedure, 1973 — Section 164, 173, 193, 209, 319, 438, 439
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