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Punjab And Haryana At Chandigarh judgments, 2019

2,912 judgments · page 29 of 146

High Courts23 Oct 2019

Yashbir @ Foji Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0195

Code Of Criminal Procedure, 1973 — Section 161, 439Indian Penal Code, 1860 — Section 120B, 148, 186, 212, 302, 307, 333, 353, 392, 397, 420, 465Arms Act, 1959 — Section 25
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High Courts23 Oct 2019Dismissed

Ashok Kumar @ Chunni Lal Vs Gurdev Singh

Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0162

East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(2)(i), 15(1)(b), 15(1)(b)Code Of Civil Procedure, 1908 — Section 148Limitation Act, 1963 — Section 5
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High Courts23 Oct 2019Allowed

Nitin Gori Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0148

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22
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High Courts22 Oct 2019Dismissed

Mukesh Kumar Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0183

Drugs and Cosmetic Act, 1940 — Section 18, 18(c), 23(5)(b), 27, 27(a)(i)(ii), 27(b)(ii), 28Code Of Criminal Procedure, 1973 — Section 313
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High Courts22 Oct 2019Disposed Of

Vijay Sodhi Vs Priya Sodhi

Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0155

Code Of Criminal Procedure, 1973 — Section 204, 464, 464(1)(a), 464(b), 464(c), 464(d), 482Indian Penal Code, 1860 — Section 34, 120B, 206, 207, 208, 210, 421, 424, 239, 240, 242, 243, 246, 247, 248, 249, 250, 251, 252, 253, 255, 256, 257, 258, 259, 260, 261, 464, 465, 466, 380, 406, 415, 416, 417, 418, 419, 420, 422, 423, 457, 463, 464, 465, 466, 467, 468, 469, 470, 471, 447, 463, 465, 468, 471, 474, 496, 498A, 506, 511Protection Of Women from Domestic Violence Act, 2005 — Section 12
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High Courts22 Oct 2019Disposed Of

Darshan Singh Vs Raj Singh

Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0134

Indian Penal Code, 1860 — Section 34, 167, 379, 411, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 197, 361, 360Probation Of Offenders Act, 1958 — Section 3, 4, 12
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High Courts19 Oct 2019Dismissed

Ricky Mehta Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0194

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22Arms Act, 1959 — Section 25
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