High Courts19 Oct 2019Disposed Of
Shelly Prasher Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0174
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2019
2,912 judgments · page 30 of 146
High Courts19 Oct 2019Allowed
Maneka Yadav Vs State Of Haryana & Others
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0172
High Courts19 Oct 2019Allowed
Kapil Dev Vs State Of Haryana & Others
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0170
High Courts19 Oct 2019Dismissed
Deepak And Another Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0169
Indian Penal Code, 1860 — Section 365, 376, 506Code Of Criminal Procedure, 1973 — Section 161
High Courts19 Oct 2019Allowed
Deepak Sharma Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0168
Indian Penal Code, 1860 — Section 302Haryana Temporary Good Conduct Prisoners (Temporary Release) Act, 1988 — Section 6(1)
High Courts19 Oct 2019Disposed Of
Bharat Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0167
High Courts19 Oct 2019Disposed Of
Arvind Kumar Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0166
High Courts19 Oct 2019Dismissed
R.K. Verma Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0147
Indian Penal Code, 1860 — Section 294, 354, 506Code Of Criminal Procedure, 1973 — Section 211, 212, 213, 214, 215, 219, 239, 354, 506
High Courts19 Oct 2019
Ashish Tyagi Vs Rajiv Kumar
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0131
Code Of Criminal Procedure, 1973 — Section 311
High Courts18 Oct 2019Disposed Of
Sukhdev Singh And Others Vs Bhulla Singh And Others
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0212
Code Of Civil Procedure, 1908 — Section 152, 153, Order 6 Rule 17
High Courts18 Oct 2019Allowed
Jagdev Singh & Ors. Vs State Of Punjab & Ors.
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0181
Punjab School Education Board(Amended Act), 2005 — Section 21
High Courts18 Oct 2019Allowed
Pardeep Joshi Vs Sareena Joshi
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0151
Hindu Marriage Act, 1955 — Section 9, 13
High Courts18 Oct 2019Dismissed
Chhinda Singh And Others Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0149
Code Of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 307, 325
High Courts18 Oct 2019Dismissed
Dularwanti Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0133
Code Of Criminal Procedure, 1973 — Section 438, 439
High Courts18 Oct 2019Allowed
Yadwinder Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0132
High Courts18 Oct 2019Dismissed
Municipal Council, Kharar Vs State Of Punjab & Ors. RESPONDENT
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0130
Administration Of Evacuee Property Act, 1950 — Section 7, 7A, 7(3), 46Land Acquisition (Punjab Amendment) Act, 1962 — Section 2(g)Punjab Gram Panchayat Rules, 1965 — Rule 4.3
High Courts18 Oct 2019Allowed
Zee Knits & Weaves Pvt. Ltd & Anr. Vs Union Of India & Ors. RESPONDENT
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0128
Customs Act, 1962 — Section 14, 17, 28, 28AAA, 50, 75Central Excise Act, 1944 — Section 37Finance Act, 1994 — Section 93A
High Courts18 Oct 2019Allowed
M/S Narula Tools International Through Its Parnter. Vs Commissioner, Commissionerate Of Customs & Anr. RESPONDENT
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0127
Customs Act, 1962 — Section 14, 17, 28, 28AAA, 51, 60, 75Central Excise Act, 1944 — Section 37Finance Act, 1994 — Section 93A
High Courts18 Oct 2019Allowed
Sachin Vs State Of Haryana RESPONDENT
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0126
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 216, 302Arms Act, 1959 — Section 25, 54, 59
High Courts18 Oct 2019Dismissed
Municipal Council, Kharar Vs State Of Punjab & Ors.
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0120
Administration Of Evacuee Property Act, 1950 — Section 7, 7A, 7(3), 46Punjab Village Common Lands (Regulation) Act, 1961 — Section 2(g)Punjab Gram Panchayat Rules, 1965 — Rule 4.3Punjab Gram Panchayat Rules, 1965 — Rule 4.3