High Courts17 Oct 2019Dismissed
Arsh Garg Vs Panjab University, Chandigarh And Others
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0242
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2019
2,912 judgments · page 31 of 146
High Courts17 Oct 2019Dismissed
Shivani Sood Vs Ashish Dhanda
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0239
Hindu Marriage Act, 1955 — Section 25(2)Indian Penal Code, 1860 — Section 406, 498AHindu Adoption And Maintenance Act, 1956 — Section 18
High Courts17 Oct 2019Disposed Of
Noor Mohd. Vs Punjab Wakf Board And Another
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0233
High Courts17 Oct 2019Allowed
Karan Goyal Vs Panjab University And Others
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0230
High Courts17 Oct 2019Dismissed
Kuldeep Singh Vs Hdfc Bank Limited
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0215
Code Of Criminal Procedure, 1973 — Section 389, 482Negotiable Instruments Act, 1881 — Section 138, 148
High Courts17 Oct 2019Disposed Of
Dwarka Dass Goel Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0193
High Courts17 Oct 2019Dismissed
Sapean Technologies Pvt. Ltd. And Others Vs Incinque Business Solutions Pvt. Ltd.
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0182
Code Of Criminal Procedure, 1973 — Section 258, 262, 263, 264, 265, 357(3), 431Indian Penal Code, 1860 — Section 64Negotiable Instruments Act, 1881 — Section 143
High Courts17 Oct 2019Disposed Of
Gurpreet Singh Bhullar And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0152
High Courts17 Oct 2019Disposed Of
Mohinder Singh And Others Vs Raja Ram And Others
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0150
High Courts17 Oct 2019Dismissed
Poonam Vs Vijay Kumar Jindal
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0146
Protection Of Women from Domestic Violence Act, 2005 — Section 12
High Courts17 Oct 2019Allowed
Ranjit Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0145
Indian Penal Code, 1860 — Section 323, 354B, 365, 511Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts17 Oct 2019Allowed
Rajender Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0144
Indian Penal Code, 1860 — Section 354DProtection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 12Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts17 Oct 2019Disposed Of
Hashim Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0143
Indian Penal Code, 1860 — Section 34, 324, 379B, 506
High Courts17 Oct 2019Disposed Of
Baru Ram @ Satpal And Others Vs State Of Punjab And Another RESPONDENT
Punjab And Haryana At Chandigarh · (2020) 197 PLR 5
Indian Penal Code, 1860 — Section 34, 379, 382, 392, 427Code Of Criminal Procedure, 1973 — Section 313
High Courts17 Oct 2019Disposed Of
Manohar Kumar Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0117
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 15, 50Code Of Criminal Procedure, 1973 — Section 173, 313
High Courts16 Oct 2019Dismissed
Harvinder Kaur Vs Mandeep Singh
Punjab And Haryana At Chandigarh · (2020) 1 RCR (Civil) 785
High Courts16 Oct 2019Disposed Of
Gurtej Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0234
High Courts16 Oct 2019Allowed
Garima Datta Bindra Vs Pawan Bindra
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0218
Hindu Marriage Act, 1955 — Section 9, 13
High Courts16 Oct 2019Allowed
Umed Singh Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0185
Indian Penal Code, 1860 — Section 34, 307, 323, 325
High Courts16 Oct 2019Dismissed
Dinesh Son Of Late Mohan Singh Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0141