High Courts14 Oct 2019Disposed Of
Harpreet Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0058
Indian Penal Code, 1860 — Section 34, 323, 452, 506, 509
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2019
2,912 judgments · page 33 of 146
High Courts14 Oct 2019Allowed
Karamjit Singh @ Kakri And Others Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0057
Indian Penal Code, 1860 — Section 34, 323, 342, 452Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts11 Oct 2019Disposed Of
Tanu And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0107
High Courts11 Oct 2019Disposed Of
Supreet Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0106
High Courts11 Oct 2019Disposed Of
Simranjit Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0105
High Courts11 Oct 2019Disposed Of
Simranjeet Kaur And Anr Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0104
High Courts11 Oct 2019Disposed Of
Shivani And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0103
High Courts11 Oct 2019Disposed Of
Shilpi And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0102
High Courts11 Oct 2019Disposed Of
Seema And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0101
High Courts11 Oct 2019Disposed Of
Sarabjot Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0100
High Courts11 Oct 2019Disposed Of
Rupinder Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0099
High Courts11 Oct 2019Disposed Of
Rajni And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0098
High Courts11 Oct 2019Disposed Of
Prabhleen Kaur And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0097
Indian Penal Code, 1860 — Section 34, 120B, 380, 457Code Of Criminal Procedure, 1973 — Section 160
High Courts11 Oct 2019Disposed Of
Poonam Rani And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0096
High Courts11 Oct 2019Disposed Of
Pooja And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0095
High Courts11 Oct 2019Disposed Of
Pawandeep Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0094
High Courts11 Oct 2019Disposed Of
Mansi Sharma And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0093
High Courts11 Oct 2019Disposed Of
Maneeta Rani And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0092
High Courts11 Oct 2019Disposed Of
Komal And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0091
High Courts11 Oct 2019Disposed Of
Kajal Devi And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0090