High Courts09 Oct 2019Disposed Of
Kuldeep Singh And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0067
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2019
2,912 judgments · page 35 of 146
High Courts09 Oct 2019Disposed Of
Komal And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0066
High Courts09 Oct 2019Disposed Of
Kirandeep And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0065
High Courts09 Oct 2019Disposed Of
Kirandeep Kaur And Anr. Vs State Of Punjab And Ors.
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0064
High Courts09 Oct 2019Disposed Of
Jaspreet Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0063
High Courts09 Oct 2019Disposed Of
Gurwinder Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0062
High Courts09 Oct 2019Disposed Of
Chandana Datta And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0061
High Courts09 Oct 2019Disposed Of
Renu Devi And Anr. Vs State Of Haryana And Ors.
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0034
High Courts09 Oct 2019Disposed Of
Ghamandi Lal Vs State Of Punjab And Ors.
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0033
Bonded Labour (Abolition) Act, 1976 — Section 16, 17
High Courts09 Oct 2019Disposed Of
Anita And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0032
High Courts07 Oct 2019Disposed Of
Jaskaran Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0055
Constitution Of India, 1950 — Article 226, 227
High Courts07 Oct 2019Disposed Of
Gurpreet Singh And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0054
Constitution Of India, 1950 — Article 226, 227
High Courts07 Oct 2019Disposed Of
Davinder Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0053
Constitution Of India, 1950 — Article 226, 227
High Courts07 Oct 2019Disposed Of
Balwan Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0052
Haryana Good Conduct Prisoners (Temporary Release) Act, 1988 — Section 3(1)(a)Constitution Of India, 1950 — Article 226
High Courts07 Oct 2019Disposed Of
Amarvir Singh Pannu And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0051
Constitution Of India, 1950 — Article 226, 227
High Courts04 Oct 2019Disposed Of
Sukhwant Kaur And Others Vs Harpal Singh And Others
Punjab And Haryana At Chandigarh · (2020) 1 RCR (Civil) 625
Civil Procedure Code, 1908 — Order 5 Rule 25, Order 9 Rule 2
High Courts04 Oct 2019Dismissed
Rajender Vs Ishwar Singh
Punjab And Haryana At Chandigarh · (2020) 1 RCR (Civil) 784
Civil Procedure Code, 1908 — Section 35B, 35B(1)
High Courts04 Oct 2019Disposed Of
Paramjit Singh And Another Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0119
Indian Penal Code, 1860 — Section 34, 300, 304Code Of Criminal Procedure, 1973 — Section 313
High Courts04 Oct 2019Dismissed
Jagdish Rai & Ors. Vs Roshan Lal & Ors.
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0080
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts04 Oct 2019Allowed
Jairath International & Anr. Vs Union Of India & Ors.
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0079
Customs Act, 1962 — Section 2, 2(2), 2(18), 2(19), 2(25), 14, 17, 17(3), 17(4), 17(5), 27, 28, 28AAA, 46, 50, 51, 72, 75, 85, 142(1), 128, 129DCentral Excise Act, 1944 — Section 37Finance Act, 1994 — Section 93A