High Courts03 Oct 2019Allowed
Pinder Singh & Ors. Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0078
Indian Penal Code, 1860 — Section 148, 149, 307, 323, 324, 326, 506Code Of Criminal Procedure, 1973 — Section 313
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2019
2,912 judgments · page 37 of 146
High Courts03 Oct 2019Allowed
Gurvinder Singh Vs Surinder Singh Usan
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0076
Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 311, 313Evidence Act, 1872 — Section 60, 64, 91
High Courts03 Oct 2019Disposed Of
Neha Khurana Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0075
Indian Penal Code, 1860 — Section 107, 306Code Of Criminal Procedure, 1973 — Section 173, 226, 227, 239, 245
High Courts03 Oct 2019Dismissed
Brij Mohan Tokas Vs State Of Haryana And another
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0059
Code Of Criminal Procedure, 1973 — Section 82
High Courts03 Oct 2019Allowed
S.K. Garg Narwana @ Surinder Kumar Garg Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0044
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 342, 383, 384, 386, 420, 467, 468, 471, 506
High Courts03 Oct 2019Dismissed
Sunny Kumar Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0039
Code Of Criminal Procedure, 1973 — Section 439
High Courts03 Oct 2019Dismissed
Manjit Kaur Vs Rakesh Kumar
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0038
Negotiable Instruments Act, 1881 — Section 138
High Courts03 Oct 2019Dismissed
Murti And Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0037
High Courts03 Oct 2019Disposed Of
Surinder Singh Alias Kala Alias Kala Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0031
Code Of Criminal Procedure, 1973 — Section 173, 438(2)
High Courts03 Oct 2019Disposed Of
Shingara Singh And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0030
High Courts03 Oct 2019Allowed
Nasim Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0029
High Courts03 Oct 2019Dismissed
Lakhbir Singh And Others Vs Jagir Singh Through Lrs And Others
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0028
High Courts03 Oct 2019Dismissed
Kuljeet Kaur Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0027
Guardians and Wards Act, 1890 — Section 25Constitution Of India, 1950 — Article 226
High Courts03 Oct 2019Allowed
Dharam Raj Chauhan Vs Union Territory, Chandigarh And Another
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0026
Indian Penal Code, 1860 — Section 420Information Technology Act, 2000 — Section 66(c), 66(d)Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts03 Oct 2019Allowed
Deepu @ Deepak Vs State Of U.T., Chandigarh
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0025
Indian Penal Code, 1860 — Section 34, 370, 376(2)NProtection Of Children from Sexual Offences Act, 2012 — Section 3, 4, 5, 6, 7, 8
High Courts03 Oct 2019Dismissed
Amandeep Singh Alias Bhalu Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0019
Indian Penal Code, 1860 — Section 148, 149, 302, 323, 341Code Of Criminal Procedure, 1973 — Section 161, 173, 319Constitution Of India, 1950 — Article 20, 21
High Courts03 Oct 2019Dismissed
Rupinder Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0017
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 65B
High Courts03 Oct 2019Allowed
Deepak Kumar Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0016
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 37, 50
High Courts03 Oct 2019Allowed
Tikshan Sood Vs Satbir Singh And Another
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0015
Code Of Criminal Procedure, 1973 — Section 468, 482Indian Penal Code, 1860 — Section 171GRepresentation Of Peoples Act, 1951 — Section 33A, 33(1), 33(2), 125A, 125A(ii)
High Courts03 Oct 2019Allowed
Avtar Kaur And Another Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0008
Code Of Criminal Procedure, 1973 — Section 173, 439Indian Penal Code, 1860 — Section 306