High Courts16 Oct 2019Disposed Of
Court On Its Own Motionb Vs State Of Punjab, Haryana, U.T. And Others
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0140
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2019
2,912 judgments · page 32 of 146
High Courts16 Oct 2019Dismissed
Rehdi Faddi Roazgar Samiti Vs Gauri Prakash Joshi And Ors. RESPONDENT
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0122
High Courts16 Oct 2019Allowed
Daljit Singh And Another Vs Shakuntla Devi And Others RESPONDENT
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0121
Evidence Act — Section 62Code Of Civil Procedure, 1908 — Order 9 Rule 8
High Courts16 Oct 2019Disposed Of
Mandeep Kaur @ Bittu Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0108
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 120B, 380, 420, 494, 495
High Courts16 Oct 2019Dismissed
Pal Kaur Vs Gulzar Singh
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0081
High Courts15 Oct 2019Partly Allowed
Chander Bhan Vs Union Of India
Punjab And Haryana At Chandigarh · (2020) 1 RCR (Civil) 674
Railway Accident (Compensation) Amendment Rules, 1997 — Rule 3(2)
High Courts15 Oct 2019
Pritam Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0186
High Courts15 Oct 2019Dismissed
Sandeep Vs Neelam
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0165
Guardian And Wards Act, 1890 — Section 25Indian Penal Code, 1860 — Section 498AProtection Of Women from Domestic Violence Act, 2005 — Section 12
High Courts15 Oct 2019Allowed
Dhir Singh Vs Punjab State Power Corporation Limited And Others
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0163
High Courts15 Oct 2019Dismissed
Jagdish Singh Vs Addl.Civil Judge (Senior Division) Phagwara
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0139
High Courts15 Oct 2019Dismissed
Balwinder Kaur And Another Vs Davinder Singh RESPONDENT
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0129
Motor Vehicles Act, 1988 — Section 166
High Courts15 Oct 2019Dismissed
Major Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0109
Indian Penal Code, 1860 — Section 307, 324, 326, 452Code Of Criminal Procedure, 1973 — Section 313
High Courts15 Oct 2019Allowed
Bhupinder Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0074
Code Of Criminal Procedure, 1973 — Section 438Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22
High Courts14 Oct 2019Disposed Of
Shabo (Since Deceased) Through Her Lr Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0235
High Courts14 Oct 2019Disposed Of
Anoop Singh Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0187
Punjab Civil Services Rules Vol. II, — Rule 2.2(b), 7, 9.15(1)(c)Haryana Civil Service (Punishment & Appeals) Rules, 2016 — Rule 12(2)(b)
High Courts14 Oct 2019Disposed Of
Satbir Kumar Vs Employee Provident Fund Organization And Others
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0158
Employees’ Provident Funds And Miscellaneous Provisions Act, 1952 — Section 7A
High Courts14 Oct 2019Allowed
Shamsher Singh Vs State Of U.T. Chandigarh
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0138
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 307, 323, 324, 326, 341, 498A
High Courts14 Oct 2019Allowed
Kuldeep Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0137
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 148, 149, 307, 323, 324, 325, 506
High Courts14 Oct 2019Dismissed
Daljeet Kaur Vs Mohinder Singh
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0136
Code Of Criminal Procedure, 1973 — Section 311
High Courts14 Oct 2019Allowed
Manju Sondhi Vs Punjab National Bank And Another RESPONDENT
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0123
Constitution Of India, 1950 — Article 226, 227