High Courts25 Oct 2019Allowed
Amandeep Kaur Vs State Of Punjab & Ors.
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0210
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22, 61, 85
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2019
2,912 judgments · page 28 of 146
High Courts25 Oct 2019Disposed Of
Kamini And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0209
High Courts24 Oct 2019Disposed Of
Brajesh Kumar Sharma And Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0232
High Courts24 Oct 2019Disposed Of
Shailender Kadian Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0208
Indian Penal Code, 1860 — Section 302
High Courts24 Oct 2019Dismissed
Manisha Chhikara Vs Shikha Thakran And Another
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0207
Code Of Criminal Procedure, 1973 — Section 156(3)
High Courts24 Oct 2019Allowed
Rajpal Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0206
Indian Penal Code, 1860 — Section 120B, 420Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts24 Oct 2019Allowed
Manohar Lal Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0205
Indian Penal Code, 1860 — Section 120B, 302, 304B, 498A
High Courts24 Oct 2019Disposed Of
Ram Kumar Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0189
Indian Penal Code, 1860 — Section 279, 304A
High Courts24 Oct 2019Allowed
Subash Chander Vs Hans Raj And Another
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0161
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 313
High Courts24 Oct 2019Allowed
Geeta Sharma And Another Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0160
Indian Penal Code, 1860 — Section 34, 420Code Of Criminal Procedure, 1973 — Section 156(3)
High Courts24 Oct 2019Dismissed
Lal Chand Lohia And Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0153
Land Acquisition Act, 1894 — Section 4, 5A, 6, 17Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Re-Settlement Act, 2013 — Section 24(2)
High Courts23 Oct 2019Partly Allowed
Ishwar Singh Vs Naresh Kumar And Ors
Punjab And Haryana At Chandigarh · (2020) 1 RCR (Civil) 781
High Courts23 Oct 2019Allowed
Karam Singh Vs Central Bank Of India And Another
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0231
Payment Of Gratuity Act, 1972 — Section 4, 4(6)(i)(a), 4(6)(i)(b), 4(6), 4(6)(b)Central Bank Of India Employees Gratuity Fund Rules, 1975 — Rule 12Constitution Of India, 1950 — Article 226, 227
High Courts23 Oct 2019Disposed Of
National Insurance Company Limited Vs Mohan Kaur And Others
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0203
High Courts23 Oct 2019Disposed Of
Jaspreet Singh @ Jassa Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0202
Arms Act, 1959 — Section 25Code Of Criminal Procedure, 1973 — Section 313
High Courts23 Oct 2019Allowed
Kulwant Singh And Others Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0201
Indian Penal Code, 1860 — Section 148, 149, 323, 324, 452, 506Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts23 Oct 2019Disposed Of
Krishna Rice And General Mills Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0200
Indian Arbitration And Conciliation Act, 1996 — Section 34, 37
High Courts23 Oct 2019Allowed
Rajvir Singh Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0199
Indian Penal Code, 1860 — Section 148, 149, 323, 341, 394, 427Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts23 Oct 2019Dismissed
Satya Kaur Vs Kulwant Kaur And Another
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0198
High Courts23 Oct 2019Dismissed
Roshan Singh Vs Tarlok Singh And Others
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0197