High Courts07 Nov 2019Dismissed
Gurpreet Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0041
Indian Penal Code, 1860 — Section 307
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2019
2,912 judgments · page 24 of 146
High Courts07 Nov 2019Dismissed
Parteek Kumar Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0033
Indian Penal Code, 1860 — Section 120B, 148, 149, 216, 302Arms Act, 1959 — Section 25Code Of Criminal Procedure, 1973 — Section 161
High Courts07 Nov 2019Dismissed
Santokh Singh And Others Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0032
Indian Penal Code, 1860 — Section 148, 149, 323, 324, 452
High Courts07 Nov 2019Disposed Of
Ranjit Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0026
Code Of Criminal Procedure, 1973 — Section 311Indian Penal Code, 1860 — Section 304A
High Courts07 Nov 2019Allowed
Som Nath Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0025
Code of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 34, 120B, 406, 420
High Courts07 Nov 2019Dismissed
Pawan Kumar Vs Hinduja Leyland Finance Limited And Another
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0024
Arbitration and Conciliation Act, 1996 — Section 9
High Courts07 Nov 2019Disposed Of
Mukhtiar Singh And Others Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0023
Indian Penal Code, 1860 — Section 120B, 420, 465, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts06 Nov 2019Dismissed
Vicky Vs State Of U.T., Chandigarh
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0111
Code Of Criminal Procedure, 1973 — Section 173, 207, 311, 313, 401Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22, 52A
High Courts06 Nov 2019Dismissed
Basant Kumar (Since Deceased Through His Lrs) Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0091
Indian Penal Code, 1860 — Section 279, 304ACode Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 106
High Courts06 Nov 2019Dismissed
Anupam Kumar Alias Pompy Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0086
Code Of Criminal Procedure, 1973 — Section 173, 173(8), 190, 193, 209, 319, 401Indian Penal Code, 1860 — Section 306Constitution Of India, 1950 — Article 136
High Courts06 Nov 2019Dismissed
Mahabir Singh And Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0064
Haryana Agricultural Produce Market Act, 1961 — Section 18Constitution Of India, 1950 — Article 226, 227
High Courts06 Nov 2019
Balbir Singh Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0049
Land Acquisition Act, 1894 — Section 4, 6, 11A, 23, 34Constitution Of India, 1950 — Article 226, 227
High Courts06 Nov 2019Allowed
Dr. Chand Singh Dhull Vs Trilok Chand
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0044
Code Of Criminal Procedure, 1973 — Section 156(3), 197, 198, 199, 202, 482Indian Penal Code, 1860 — Section 21, 120B, 148, 149, 323, 395, 427, 458, 504Haryana Public Premises And Land (Eviction And Rent Recovery) Act, 1972 — Section 4, 5
High Courts06 Nov 2019
Dr. Mohit Gupta Vs Additional Chief Secretary
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0043
High Courts06 Nov 2019Disposed Of
Raj Kumar Vs State Of Haryana & Others
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0016
Bonded Labour System (Abolition) Act, 1976 — Section 16, 17Constitution Of India, 1950 — Article 226
High Courts06 Nov 2019Allowed
Sumit Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0015
Indian Penal Code, 1860 — Section 34, 120B, 216, 302Arms Act, 1959 — Section 25
High Courts05 Nov 2019Dismissed
Rajni Dhingra Vs Sanjeev Chugh
Punjab And Haryana At Chandigarh · (2020) 1 RCR(Criminal) 363
Negotiable Instruments Act, 1881 — Section 138, 145(2)Code Of Criminal Procedure 1973 — Section 315, 316Constitution Of India, 1950 — Article 20(3)
High Courts05 Nov 2019Dismissed
105+211 Vs Major Singh
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0166
Constitution Of India, 1950 — Article 227
High Courts05 Nov 2019Dismissed
Darshan Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0161
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 406, 420, 506
High Courts05 Nov 2019Dismissed
Virender Singh And Another Vs Dashrath
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0093
Code Of Criminal Procedure, 1973 — Section 482Negotiable Instruments Act, 1881 — Section 138