High Courts06 Dec 2019Dismissed
Dharam Pal @ Dharam Pal Kathia And Others Vs Karam Avtar Singh, Secretary To Government, Punjab, Pwd And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0022
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2019
2,912 judgments · page 11 of 146
High Courts06 Dec 2019Dismissed
Ranbir Singh Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0017
Indian Penal Code, 1860 — Section 34, 120B, 406, 420, 506Code Of Criminal Procedure, 1973 — Section 438
High Courts05 Dec 2019Allowed
Amandeep Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0308
Indian Stamp Act, 1899 — Section 47A, 47A(3)Constitution Of India, 1950 — Article 116
High Courts05 Dec 2019Disposed Of
Tarsem Lal And Others Vs Punjab State Power Corporation Limited And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0203
High Courts05 Dec 2019Dismissed
Poonam Oberoi And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0202
Punjab Civil Services (Punishment And Appeal) Rules, 1970, — Rule 8
High Courts05 Dec 2019Allowed
Krishna Devi Vs State Bank Of India And Another
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0201
Constitution Of India, 1950 — Article 226, 227
High Courts05 Dec 2019Dismissed
K.L. Vig And Ors Vs Canara Bank And Another
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0200
High Courts05 Dec 2019Disposed Of
Bhrat And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0199
Constitution Of India, 1950 — Article 21, 226, 227
High Courts05 Dec 2019Disposed Of
Arun Kumar Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0198
High Courts05 Dec 2019Allowed
Kahan Singh Vs Punjab State Power Corporation Limited And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0156
High Courts05 Dec 2019Disposed Of
Ram Niwas And Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0128
High Courts05 Dec 2019Allowed
Baldev Singh Saini Vs Haryana State Federation Of Consumers' Co-Operative Wholesale Stores Ltd.
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0127
High Courts05 Dec 2019Dismissed
Raj Kumar Goel Vs Ravi Kant
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0031
Negotiable Instruments Act, 1881 — Section 138, 139Code Of Criminal Procedure, 1973 — Section 313
High Courts05 Dec 2019Dismissed
Harjit Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0030
Indian Penal Code, 1860 — Section 34, 306, 406, 420Code Of Criminal Procedure, 1973 — Section 161, 227
High Courts05 Dec 2019Allowed
Sahib Singh Vs Union Of India & Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0011
Central Civil Services Rules, 1939 — Section 9AConstitution Of India, 1950 — Article 226, 227
High Courts04 Dec 2019Disposed Of
Vinod Kumar Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0197
High Courts04 Dec 2019Disposed Of
Tejinder Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0196
Punjab Forest Subordinate (Group-C) Executive Service Rules, 2006 — Rule 6Constitution Of India, 1950 — Article 226
High Courts04 Dec 2019Dismissed
Swaran Singh Vs Central Bank Of India And Another
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0195
High Courts04 Dec 2019Disposed Of
Surinder Kaur Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0194
High Courts04 Dec 2019Disposed Of
Suresh Kumar Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0193