High Courts12 Dec 2019Dismissed

Sandeep Singh Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0164

Code Of Criminal Procedure, 1973 — Section 438Pre-Conception And Pre-Natal Diagnostic Techniques Act, 1994 — Section 3(1), 3(2), 3(3), 3A, 3B, 4, 5(1)(a), 5(1)(b), 5(1)(c), 5(2), 6C, 23, 29Indian Penal Code, 1860 — Section 120B, 420
High Courts11 Dec 2019Allowed

Sunil Kumar Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0084

Code Of Criminal Procedure, 1973 — Section 173, 438, 439Indian Penal Code, 1860 — Section 34, 148, 149, 285, 323, 325, 506Arms Act, 1959 — Section 25