Delhi and Ajmer Rent Control Act, 1952 — Section 13(2)Delhi Rent Control Act, 1958 — Section 14, 15(1), 15(3), 15(6), 15(7)East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(2), 14(1), 14(2), 15

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High Courts04 Nov 1976

KEDAR NATH SANWAL DASS Vs COMMISSIONER OF INCOME TAX, PUNJAB.

Punjab And Haryana At Chandigarh · (1978) 111 ITR 440

Income Tax Act, 1961 — Section 271

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High Courts03 Nov 1976Allowed

Mool Raj Jain Vs M/s Jayna Engineering Works

Punjab And Haryana At Chandigarh · (1976) 11 P&H CK 0031

East Punjab Urban Rent Restriction Act, 1949 — Section 12

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High Courts03 Nov 1976

RODAMAL LALCHAND Vs COMMISSIONER OF Income Tax, PATIALA-II.

Punjab And Haryana At Chandigarh · (1977) 109 ITR 7

Income Tax Act, 1961 — Section 14, 147, 2, 3, 4

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High Courts03 Nov 1976

The Secretary to Govt., Punjab, Revenue Deptt., Chandigarh and Others Vs Jagar Singh and Others

Punjab And Haryana At Chandigarh · AIR 1977 P&H 114

Punjab Land Reforms Act, 1972 — Section 11(5), 11(7), 23Punjab Security of Land Tenures Act, 1953 — Section 10A, 10B

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High Courts03 Nov 1976

Commissioner of Wealth-tax Vs Seth Nand Lal Ganeriwala

Punjab And Haryana At Chandigarh · (1977) 107 ITR 758

Wealth Tax Act, 1957 — Section 4(1)

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High Courts03 Nov 1976

Commissioner of Income Tax Vs Mangat Ram Kuthiala

Punjab And Haryana At Chandigarh · (1978) 111 ITR 823

Income Tax Act, 1961 — Section 271(1)

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High Courts03 Nov 1976Dismissed

Pt. Har Sarup Vs Municipality, Karnal and others

Punjab And Haryana At Chandigarh · (1976) 11 P&H CK 0001

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97

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High Courts02 Nov 1976

Hardayal Vs Surja Ram

Punjab And Haryana At Chandigarh · AIR 1977 P&H 259

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5, Order 41 Rule 5(3), 115

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High Courts02 Nov 1976Allowed

M/s. Bhagwat Parshad and Company Yamunanagar Vs M/s. Subhash Chand Goel and Company Chandigarh and others

Punjab And Haryana At Chandigarh · (1976) 11 P&H CK 0002

Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5

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High Courts01 Nov 1976

Voluntary Liquidator, Bharat Traders Ltd. Vs Rattan Singh

Punjab And Haryana At Chandigarh · (1978) 48 CompCas 427

Companies Act, 1956 — Section 468, 518, 543Limitation Act, 1908 — Article 89Limitation Act, 1963 — Section 3

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High Courts01 Nov 1976

Sardar Singh Vs Collector, Sonepat

Punjab And Haryana At Chandigarh · (1977) ILR (P&H) 80 : (1977) PLJ 444 : (1984) RRR 322

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High Courts01 Nov 1976

Hazi Amir Mohd. Mir Ahmed Vs Commissioner of Income Tax

Punjab And Haryana At Chandigarh · (1977) 110 ITR 630

Income Tax Act, 1961 — Section 147, 148

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High Courts28 Oct 1976

India Woollen Textile Mills (Pvt.) Ltd. Vs Commissioner of Income Tax

Punjab And Haryana At Chandigarh · (1978) 111 ITR 205

Companies (Profits) Surtax Act, 1964 — Section 13

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High Courts28 Oct 1976

COMMISSIONER OF Income Tax, PATIALA Vs PATIALA FLOUR MILLS CO. (P.) LTD.

Punjab And Haryana At Chandigarh · (1978) 113 ITR 55

Income Tax Act, 1961 — Section 80I

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