High Courts06 Jan 1976Dismissed
Chandu Lal Vs Kalia and Goria Sons, of Ramdhan, Narnaul
Punjab And Haryana At Chandigarh · (1977) 1 ILR (P&H) 326 : (1976) 78 PLR 607
Punjab Tenancy Act, 1887 — Section 43
COURT ARCHIVE
303 judgments · page 16 of 16
Punjab And Haryana At Chandigarh · (1977) 1 ILR (P&H) 326 : (1976) 78 PLR 607
Punjab And Haryana At Chandigarh · (1976) 01 P&H CK 0036
Punjab And Haryana At Chandigarh · (1976) 01 P&H CK 0012