High Courts10 Feb 1976Dismissed
Ajaib Singh Vs Mohinder Singh and anothers
Punjab And Haryana At Chandigarh · (1976) 02 P&H CK 0011
Punjab Panchayat Samitis and Zila Parishads Act, 1961 — Section 5(2)(cc)(iii)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1976
303 judgments · page 14 of 16
High Courts10 Feb 1976
Balrej Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1976) CriLJ 1471
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313, 366Evidence Act, 1872 — Section 134
High Courts09 Feb 1976Dismissed
Nagina Antu Vs Gram Panchayat, Village Jhanjarpur
Punjab And Haryana At Chandigarh · AIR 1976 P&H 387 : (1977) 1 ILR (P&H) 409
Punjab Village Common Lands (Regulation) Act, 1961 — Section 7(4)Punjab Village Common Lands (Regulation) Haryana (Amendment) Act, 1973 — Section 5
High Courts06 Feb 1976Dismissed
Kul Bhushan Gupta Vs Chander Mohan Jain
Punjab And Haryana At Chandigarh · (1976) 02 P&H CK 0020
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts03 Feb 1976Dismissed
Bhagat Singh and others Vs Smt. Gian Kaur and another
Punjab And Haryana At Chandigarh · (1976) 02 P&H CK 0012
Civil Procedure Code, 1908 (CPC) — Section 1CO
High Courts03 Feb 1976Allowed
Sadhu Ram and Another Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1976 P&H 291 : (1977) 1 ILR (P&H) 400
High Courts02 Feb 1976
Balwant Singh Vs The State Bank of India and others
Punjab And Haryana At Chandigarh · (1976) 02 P&H CK 0026
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts02 Feb 1976
Gram Sabha Naya Shehar Vs Niranjan Singh
Punjab And Haryana At Chandigarh · (1976) PLJ 652 : (1985) RRR 566
High Courts30 Jan 1976Dismissed
Chothu Ram Vs Budhu Ram and Another
Punjab And Haryana At Chandigarh · AIR 1976 P&H 354
Administration of Evacuee Property Act, 1950 — Section 46Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10
High Courts28 Jan 1976Allowed
The State of Punjab and Another Vs Sohan and Others
Punjab And Haryana At Chandigarh · AIR 1976 P&H 181 : (1977) 1 ILR (P&H) 375
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 13Land Acquisition Act, 1897 — Section 23(1), 35, 4
High Courts27 Jan 1976
Chander Bhan Gupta and others Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (1976) 01 P&H CK 0006
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts24 Jan 1976Dismissed
M/s Daulat Industrial Corporation Pvt. Ltd., Rajpura Vs Punjab Financial Corporation, Chandigarh
Punjab And Haryana At Chandigarh · (1976) 01 P&H CK 0035
State Financial Corporations Act, 1951 — Section 31
High Courts23 Jan 1976Dismissed
J.D. Dhanda Vs Des Raj Nayyar and Another
Punjab And Haryana At Chandigarh · AIR 1976 P&H 339 : (1977) 1 ILR (P&H) 372
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 11
High Courts23 Jan 1976Dismissed
Sajjan Singh Vs Ganga Ram and Others
Punjab And Haryana At Chandigarh · AIR 1976 P&H 393
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 4
High Courts22 Jan 1976Dismissed
Charan Singh and another Vs Major Singh and others
Punjab And Haryana At Chandigarh · (1976) 01 P&H CK 0033
Hindu Adoptions and Maintenance Act, 1956 — Section 11
High Courts21 Jan 1976Dismissed
Municipal Committee, Karnal Vs Sh. Mehlo Ram
Punjab And Haryana At Chandigarh · (1976) 01 P&H CK 0023
Punjab Municipal (Executive Of?cer) Act, 1931 — Section 4
High Courts21 Jan 1976Dismissed
Kali Ram etc. Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1977) 1 ILR (P&H) 361 : (1976) 78 PLR 475
Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 24, 36Transfer of Property Act, 1882 — Section 41
High Courts21 Jan 1976Allowed
Kali Ram and others Vs Union of India and others
Punjab And Haryana At Chandigarh · (1977) 1 ILR (P&H) 361 : (1976) 78 PLR 475
Transfer of Property Act, 1882 — Section 41
High Courts21 Jan 1976
Mst. Dani and Another Vs Natha Singh, etc.
Punjab And Haryana At Chandigarh · (1977) 1 ILR (P&H) 367 : (1976) 78 PLR 267
Hindu Succession Act, 1956 — Section 15(1), 15(2), 3
High Courts21 Jan 1976Dismissed
Mst. Dani and another Vs Natha Singh and others
Punjab And Haryana At Chandigarh · (1977) 1 ILR (P&H) 367 : (1976) 78 PLR 267
Hindu Succession Act, 1956 — Section 15(1)(a)