High Courts10 Mar 1976Allowed

Kul Bhushan and Others Vs Faquira and Others

Punjab And Haryana At Chandigarh · AIR 1976 P&H 341 : (1977) 1 ILR (P&H) 504

Civil Procedure Code, 1908 (CPC) — Section 9Limitation Act, 1963 — Article 100, 65Punjab Security of Land Tenures Act, 1953 — Section 10A, 10B, 25