High Courts14 May 1976
Court of its Own Motion Vs Balbir Sharma and another
Punjab And Haryana At Chandigarh · (1976) 05 P&H CK 0014
Contempt of Courts Act, 1971 — Section 2(c)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1976
303 judgments · page 10 of 16
High Courts14 May 1976
Prem Chand Gupta Vs State of Haryana
Punjab And Haryana At Chandigarh · (1976) PLJ 340 : (1984) RRR 362
High Courts14 May 1976Allowed
Raghbir Singh Vs The Registrar and others
Punjab And Haryana At Chandigarh · (1976) 05 P&H CK 0006
Constitution of India, 1950 — Article 226, 227
High Courts13 May 1976
Harnam Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1977) CriLJ 728
Criminal Procedure Code, 1973 (CrPC) — Section 360, 361Evidence Act, 1872 — Section 53, 54Probation of Offenders Act, 1958 — Section 3, 4, 6
High Courts13 May 1976
Narinder Singh and Others Vs The State
Punjab And Haryana At Chandigarh · (1977) CriLJ 596
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 148, 149, 336, 506
High Courts13 May 1976
Surinder Kumar and Others Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1977) CriLJ 1266 : (1976) 2 ILR (P&H) 577
Criminal Procedure Code, 1973 (CrPC) — Section 167, 4, 435, 437, 438Penal Code, 1860 (IPC) — Section 188
High Courts10 May 1976Allowed
State Bank of India Vs Sakow Industries Faridabad (Pvt.) Ltd., New Delhi
Punjab And Haryana At Chandigarh · AIR 1976 P&H 321
Civil Procedure Code, 1908 (CPC) — Section 151, 22 , 23(3)
High Courts10 May 1976Dismissed
The Karnal Co-Operative Farmers Society Ltd. Vs Gram Panchayat Pehowa and others
Punjab And Haryana At Chandigarh · (1976) 05 P&H CK 0005
East Punjab Utilization of lands Act, 1949 — Section 3
High Courts07 May 1976Dismissed
Niranjan Singh and Others Vs Edward Ganj Public Welfare Association and Others
Punjab And Haryana At Chandigarh · (1977) 47 CompCas 283
Companies Act, 1956 — Section 171, 257, 626A
High Courts07 May 1976Dismissed
Guru Nanak Construction Company Vs Jai Bharat Steel Rolling Mills
Punjab And Haryana At Chandigarh · (1977) 1 ILR (P&H) 565
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1Constitution of India, 1950 — Article 20(3)Evidence Act, 1872 — Section 45, 73
High Courts06 May 1976
Peru Mal Trust Jagadhari Vs Jagadhri Improvement Trust
Punjab And Haryana At Chandigarh · (1976) ILR (P&H) 492 : (1976) PLJ 376 : (1984) RRR 467
High Courts03 May 1976Dismissed
T.N. Mahajan Vs M/s. Janta Steel and Metal Co-operative Industrial Society Ltd. and others
Punjab And Haryana At Chandigarh · AIR 1976 P&H 324 : (1977) 1 ILR (P&H) 559
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts03 May 1976Dismissed
T.N. Mahajan Vs Janta Steel and Metal Co-op. Industrial Society Ltd. and Another
Punjab And Haryana At Chandigarh · AIR 1976 P&H 324 : (1977) 1 ILR (P&H) 559
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, 115Punjab High Court Rules and Orders — Rule 7
High Courts30 Apr 1976Allowed
Ram Nath Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1976 P&H 396 : (1976) 2 ILR (P&H) 569
Punjab Municipal Act, 1911 — Section 45(1)
High Courts27 Apr 1976
Smt. Puran Devi Vs S. Gurnam Singh and Others
Punjab And Haryana At Chandigarh · (1976) 04 P&H CK 0018
Companies Act, 1956 — Section 155
High Courts27 Apr 1976Allowed
State Vs Achhru Ram
Punjab And Haryana At Chandigarh · (1976) 04 P&H CK 0009
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts27 Apr 1976Allowed
Chanan Singh Vs Smt. Majo and Another
Punjab And Haryana At Chandigarh · AIR 1976 P&H 310 : (1976) 2 ILR (P&H) 558
Redemption of Mortgages (Punjab) Act, 1913 — Section 10, 11, 12, 6, 7
High Courts26 Apr 1976
Rup Chand Vs Gram Panchayat, Pakho Kalan
Punjab And Haryana At Chandigarh · (1977) PLJ 77 : (1985) RRR 539
High Courts26 Apr 1976Allowed
M/s. Parvesh Industries, Ludhana and another Vs M/s. Jaswant Rai Thapar
Punjab And Haryana At Chandigarh · (1976) 04 P&H CK 0010
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 19
High Courts23 Apr 1976Allowed
Rattan Singh and Another Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1976 P&H 279 : (1976) 2 ILR (P&H) 550
Land Acquisition Act, 1894 — Section 4, 4(1), 5A(1)