COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 1976

303 judgments · page 8 of 16

High Courts25 Aug 1976Allowed

Abnashi Singh and Others Vs Smt. Lajwant Kaur and Another

Punjab And Haryana At Chandigarh · (1976) 78 PLR 828

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Limitation Act, 1908 — Article 127Limitation Act, 1963 — Article 110

High Courts19 Aug 1976Allowed

Ramesh Chander and others Vs Chandigarh Administration

Punjab And Haryana At Chandigarh · (1976) 08 P&H CK 0004

Criminal Procedure Code, 1973 (CrPC) — Section 468Penal Code, 1860 (IPC) — Section 188

High Courts13 Aug 1976

Mohinder Singh Vs Dilbagh Rai

Punjab And Haryana At Chandigarh · (1977) CriLJ 1029 : (1977) 1 ILR (P&H) 810

Criminal Procedure Code, 1973 (CrPC) — Section 145

High Courts13 Aug 1976Allowed

Hukam Singh Vs The Financial Commissioner, Punjab, Chandigarh and Others

Punjab And Haryana At Chandigarh · AIR 1976 P&H 395

Punjab Security of Land Tenures Act, 1953 — Section 19DD, 9(1)

High Courts13 Aug 1976

Kanwal Parkash etc. Vs The State of Punjab etc.

Punjab And Haryana At Chandigarh · (1977) 1 ILR (P&H) 40

High Courts13 Aug 1976Allowed

Gurtej Singh Vs The Punjab State and Others

Punjab And Haryana At Chandigarh · AIR 1976 P&H 389

Constitution of India, 1950 — Article 226Punjab Municipal Act, 1911 — Section 12A, 12B, 12C, 12D, 12EPunjab Municipal Election Rules, 1952 — Rule 5, 5(1)

High Courts12 Aug 1976Allowed

Ranjit Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1977) 1 ILR (P&H) 801

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31Criminal Procedure Code, 1973 (CrPC) — Section 232, 235(1), 248, 252, 282Penal Code, 1860 (IPC) — Section 201, 302, 34

High Courts12 Aug 1976Partly Allowed

The State of Punjab and Others Vs Anant Ram and Others

Punjab And Haryana At Chandigarh · AIR 1977 P&H 15 : (1977) 1 ILR (P&H) 807

Constitution of India, 1950 — Article 226Punjab Gram Panchayat Act, 1952 — Section 13BPunjab Gram Panchayat Election Rules, 1960 — Rule 3(3)

High Courts12 Aug 1976Allowed

Bharat Singh and Others Vs Badlu and Others

Punjab And Haryana At Chandigarh · AIR 1977 P&H 5

Limitation Act, 1908 — Article 14Redemption of Mortgages (Punjab) Act, 1913 — Section 12, 4, 9

High Courts12 Aug 1976Dismissed

Bishan Lal Gupta Vs The State of Haryana and Others

Punjab And Haryana At Chandigarh · AIR 1977 P&H 7

Constitution of India, 1950 — Article 166(3), 310, 311, 311(2)Haryana Civil Services (Judicial Branch) Rules, 1951 — Rule 7(2)Punjab Civil Services (Punishment and Appeal) Rules, 1952 — Rule 9

High Courts12 Aug 1976Allowed

Ashok Kumar Bagga Vs Prithivi Nath Kaul

Punjab And Haryana At Chandigarh · (1976) RCR(Rent) 793

Punjab Urban Rent Restriction Act, 1941 — Section 13

High Courts10 Aug 1976Allowed

Raghibir Dass Che(sic)a Mahant Hira Dass and another Vs Charan Das and others

Punjab And Haryana At Chandigarh · (1976) 08 P&H CK 0009

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

High Courts09 Aug 1976

Messrs The Jullundur Ex-Servicemen Motor Transport Co-Operative Society Ltd, Jullundur City Vs The General Assurance Society Ltd. and another

Punjab And Haryana At Chandigarh · (1976) 08 P&H CK 0011

Arbitration Act, 1940 — Section 13(b)

High Courts09 Aug 1976Dismissed

M/s. Sakow Industries Faridabad (Pvt.) Ltd. New Delhi Vs State Bank of India

Punjab And Haryana At Chandigarh · (1976) 08 P&H CK 0006

Civil Procedure Code, 1908 (CPC) — Section 22

High Courts06 Aug 1976Allowed

Shri Harbans Singh Tuli Vs Ajit Singh Johal and others

Punjab And Haryana At Chandigarh · (1976) 08 P&H CK 0007

High Courts04 Aug 1976

Sahib Chand Agricultural Service Society Vs Kulwant Kaur

Punjab And Haryana At Chandigarh · (1976) ILR (P&H) 589 : (1976) PLJ 537 : (1984) RRR 381

High Courts02 Aug 1976Allowed

Messrs Ganda Singh Askha Singh Vs The State of Haryana and others

Punjab And Haryana At Chandigarh · (1976) 08 P&H CK 0027

Punjab General Sales Tax Act, 1948 — Section 5(2)(a)(ii)

High Courts02 Aug 1976Allowed

State of Haryana and Others Vs Nanu Mal Amar Nath

Punjab And Haryana At Chandigarh · (1977) 39 STC 497

Punjab General Sales Tax Act, 1948 — Entry 30 Schedule B

High Courts02 Aug 1976Allowed

The State of Haryana and Others Vs Ram Chander

Punjab And Haryana At Chandigarh · AIR 1976 P&H 381 : (1977) 1 ILR (P&H) 24

Evidence Act, 1872 — Section 60

High Courts02 Aug 1976Dismissed

Parkash Chand Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · AIR 1977 P&H 26 : (1977) 1 ILR (P&H) 35

Punjab Municipal Election Rules, 1994 — Rule 51, 63, 63(1)