High Courts10 Sept 1976
Dhanna Singh Vs Assistant Registrar, Cooperative Societies, Moga
Punjab And Haryana At Chandigarh · (1976) ILR (P&H) 661 : (1977) PLJ 108 : (1984) RRR 304
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1976
303 judgments · page 7 of 16
High Courts10 Sept 1976Allowed
Mohan Lal Vs Firm Udhmi Ram Tara Chand and another
Punjab And Haryana At Chandigarh · (1976) 09 P&H CK 0006
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 15(6)
High Courts09 Sept 1976
Mohinder Singh Vs Judicial Magistrate Ist Class, Ludhiana and others
Punjab And Haryana At Chandigarh · (1976) 09 P&H CK 0017
Criminal Procedure Code, 1973 (CrPC) — Section 482, 488
High Courts09 Sept 1976Allowed
Ishar Singh Vs Maluk Singh and Others
Punjab And Haryana At Chandigarh · AIR 1977 P&H 38
Punjab Security of Land Tenures Act, 1953 — Section 17BTransfer of Property Act, 1882 — Section 54
High Courts08 Sept 1976Dismissed
Sarvinder Singh and Another Vs The State
Punjab And Haryana At Chandigarh · (1977) 1 ILR (P&H) 69
Criminal Procedure Code, 1973 (CrPC) — Section 357, 357(1), 357(3), 357(4)Penal Code, 1860 (IPC) — Section 302, 307, 324, 34
High Courts08 Sept 1976Dismissed
Sarvinder Singh Alias Chhinda and another Vs The State
Punjab And Haryana At Chandigarh · (1977) 1 ILR (P&H) 69
Penal Code, 1860 (IPC) — Section 302, 307
High Courts07 Sept 1976Allowed
State Bank of India Vs Mr. Kuljit Singh Neelam Sole Proprietor M/s Kemidies Pharmaceutical and Surgical Company Industrial Estate Rajpura and others
Punjab And Haryana At Chandigarh · (1976) 09 P&H CK 0030
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts07 Sept 1976Dismissed
The Punjab University Chandigarh Vs Subash Chander and another
Punjab And Haryana At Chandigarh · (1976) 09 P&H CK 0004
Kurukshetra University Act, 1956 — Section 16
High Courts06 Sept 1976Dismissed
Rikhi Ram Vs Sada Ram and Others
Punjab And Haryana At Chandigarh · AIR 1977 P&H 94 : (1977) 1 ILR (P&H) 826
Evidence Act, 1872 — Section 91Registration Act, 1908 — Section 49
High Courts03 Sept 1976Allowed
Pritam Kaur and Others Vs Pal Singh and Others
Punjab And Haryana At Chandigarh · (1977) ACJ 326
Constitution of India, 1950 — Article 227
High Courts02 Sept 1976Allowed
Ushman Vs Inderjit
Punjab And Haryana At Chandigarh · AIR 1977 P&H 97
Hindu Marriage Act, 1955 — Section 12(1), 23
High Courts02 Sept 1976Dismissed
Padma Watti Vs Hans Raj, etc.
Punjab And Haryana At Chandigarh · (1977) 1 ILR (P&H) 821
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9, Order 22 Rule 2, Order 34 Rule 1Transfer of Property Act, 1882 — Section 91
High Courts02 Sept 1976Dismissed
Padma Wati Vs Hans Raj and others
Punjab And Haryana At Chandigarh · (1977) 1 ILR (P&H) 821
Transfer of Property Act, 1882 — Section 91
High Courts01 Sept 1976Allowed
State of Haryana Vs Shri Dalip Singh and another
Punjab And Haryana At Chandigarh · (1976) 09 P&H CK 0031
Punjab Agricultural Produce Markets Act, 1961 — Section 12(2)
High Courts31 Aug 1976Dismissed
Satjit Singh Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (1976) 08 P&H CK 0028
Constitution of India, 1950 — Article 227
High Courts31 Aug 1976Dismissed
Sutjit Singh Vs State of Punjab Etc.
Punjab And Haryana At Chandigarh · (1976) 08 P&H CK 0020
Constitution of India, 1950 — Article 227
High Courts31 Aug 1976
Food Specialities Limited Vs Assistant Collector, Central Excise and Customs and Others
Punjab And Haryana At Chandigarh · (1978) 2 ELT 162
Central Excises and Salt Act, 1944 — Section 4, 4(a), 4(b)
High Courts30 Aug 1976Allowed
The Managing Committee of The Patti Primary Co-Operative Land Mortgage Bank Ltd. Patti Vs The State of Punjab and another
Punjab And Haryana At Chandigarh · (1976) 08 P&H CK 0010
Punjab Co-operative Societies Act, 1961 — Section 26(IB)
High Courts27 Aug 1976Dismissed
Bhagwan Singh Vs The Assistant Superintendent I/C and others
Punjab And Haryana At Chandigarh · (1976) 08 P&H CK 0002
Penal Code, 1860 (IPC) — Section 302, 304
High Courts26 Aug 1976Allowed
Pritam Singh Vs Smt. Vidya and another
Punjab And Haryana At Chandigarh · (1976) 08 P&H CK 0022
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 4