High Courts02 Aug 1976Dismissed
Ganda Singh Vs The State of Haryana etc.
Punjab And Haryana At Chandigarh · (1976) 2 ILR (P&H) 894
Constitution of India, 1950 — Article 14, 19, 21, 22, 352Punjab General Sales Tax Act, 1948 — Section 5(2)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1976
303 judgments · page 9 of 16
High Courts30 Jul 1976Dismissed
Balwant Singh Vs The State Bank of India and others
Punjab And Haryana At Chandigarh · (1976) 07 P&H CK 0009
Negotiable Instruments Act, 1881 (NI) — Section 98
High Courts28 Jul 1976Allowed
Darshan Lal and others Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (1976) 07 P&H CK 0017
Punjab Municipal Act, 1911 — Section 238
High Courts28 Jul 1976Allowed
Chhaju Ram Vs Tulsi Dass and another
Punjab And Haryana At Chandigarh · (1976) 07 P&H CK 0004
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)(ii)(b)
High Courts28 Jul 1976Dismissed
Shri Ram Dutta Gupta Vs The Financial Commissioner, Haryana, Chandigarh
Punjab And Haryana At Chandigarh · (1976) RCR(Rent) 806
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
High Courts21 Jul 1976
Jora Ram Vs Dharam Paul
Punjab And Haryana At Chandigarh · (1976) PLJ 562 : (1984) RRR 423
High Courts20 Jul 1976
The State of Haryana Vs Redhey Shyam
Punjab And Haryana At Chandigarh · (1977) CriLJ 528
Criminal Procedure Code, 1973 (CrPC) — Section 342
High Courts14 Jul 1976Dismissed
Lamba Industries Vs The Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1977) 1 ILR (P&H) 580
Constitution of India, 1950 — Article 12, 14, 19, 226, 59Contract Act, 1872 — Section 182Imports (Control) Rules, 1955 — Rule 5(3), 8, 8A
High Courts13 Jul 1976
Ram Jas Singh Vs Isher Singh
Punjab And Haryana At Chandigarh · (1976) CurLJ 524 : (1977) ILR (P&H) 96 : (1976) PLJ 645 : (1984) RRR 388
High Courts13 Jul 1976Dismissed
Shangara Singh Vs Jai Singh
Punjab And Haryana At Chandigarh · (1976) RCR(Rent) 816 : (1976) RCR(Rent) 740
East Punjab Urban Rent Restriction Act, 1949 — Section 15
High Courts09 Jul 1976
Brij Mohan Vs State of Punjab
Punjab And Haryana At Chandigarh · (1976) 07 P&H CK 0016
Criminal Procedure Code, 1973 (CrPC) — Section 422
High Courts09 Jul 1976Dismissed
Autar Singh and Another Vs State of Punjab etc.
Punjab And Haryana At Chandigarh · (1977) 1 ILR (P&H) 576
Constitution of India, 1950 — Article 226, 32Criminal Procedure Code, 1973 (CrPC) — Section 397, 397(1), 397(2), 397(3), 438
High Courts09 Jul 1976Dismissed
Avtar Singh and another Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (1976) 07 P&H CK 0006
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts08 Jul 1976Dismissed
The British India Corporation Ltd. New Egerton Woollen Mills Branch Vs The State of Punjab etc.
Punjab And Haryana At Chandigarh · (1977) 1 ILR (P&H) 570
Industrial Disputes Act, 1947 — Section 10, 10A, 17A, 19, 2
High Courts08 Jul 1976Dismissed
Ram Kala and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1976) 2 ILR (P&H) 640
Criminal Procedure Code, 1973 (CrPC) — Section 107, 108, 109, 110, 202Penal Code, 1860 (IPC) — Section 107, 150
High Courts07 Jul 1976Dismissed
Sampuran Singh (Deceased) and Others Vs Labh Singh and Another
Punjab And Haryana At Chandigarh · AIR 1977 P&H 17
Hindu Succession Act, 1956 — Section 14(1), 14(2)
High Courts06 Jul 1976Allowed
Wing Commander J.S. Sodhi Vs Lt. Co. I.S. Deol and Another
Punjab And Haryana At Chandigarh · (1977) ACJ 64
Motor Vehicles Act, 1939 — Section 110, 110A
High Courts05 Jul 1976
State of Punjab Vs Harpal Singh
Punjab And Haryana At Chandigarh · (1976) ILR (P&H) 550 : (1976) PLJ 506 : (1984) RRR 379
High Courts04 Jun 1976Dismissed
Surjit Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1976) 06 P&H CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts30 May 1976Allowed
Karnail Singh Vs The Under Secretary Development (Cooperation) Punjab Government and others
Punjab And Haryana At Chandigarh · (1976) 05 P&H CK 0002
Punjab Co-operative Societies Act, 1961 — Section 69