High Courts01 Oct 1976Allowed
Om Parkash Gupta Vs The State
Punjab And Haryana At Chandigarh · (1976) 10 P&H CK 0009
Criminal Procedure Code, 1973 (CrPC) — Section 82
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1976
303 judgments · page 6 of 16
High Courts01 Oct 1976
Lt. Col. K.N.S. Sidhu Vs The Union of India and another
Punjab And Haryana At Chandigarh · (1977) 1 ILR (P&H) 849
Army Act, 1950 — Section 164(2), 165
High Courts01 Oct 1976
K.N.S. Sidhu (Lt. Col.) Vs The Union of India (UOI) and Another
Punjab And Haryana At Chandigarh · (1977) 1 ILR (P&H) 849
Army Act, 1950 — Section 164, 164(2), 165Constitution of India, 1950 — Article 226, 227, 32
High Courts30 Sept 1976Dismissed
Bhoop Singh Vs Bar Council of Punjab and Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1977 P&H 40 : (1977) 1 ILR (P&H) 106
Bar Council of Punjab and Haryana Election Rules, 1968 — Rule 28, 3, 34, 5Constitution of India, 1950 — Article 171(4), 226, 227, 55, 80(4)Representation of the People Act, 1951 — Section 100(1)
High Courts30 Sept 1976Allowed
Smt. Mangli Vs Bhagat Ram and others
Punjab And Haryana At Chandigarh · (1976) 09 P&H CK 0003
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 2(h)
High Courts27 Sept 1976
VIDYA SAGAR OSWAL Vs COMMISSIONER OF Income Tax, PATIALA.
Punjab And Haryana At Chandigarh · (1977) 108 ITR 861
Income Tax Act, 1961 — Section 254, 271, 274
High Courts27 Sept 1976
Vidya Sagar Oswal Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1977) 108 ITR 861
Income Tax Act, 1961 — Section 271(1), 274(2)
High Courts24 Sept 1976Allowed
Ambala Coach Builders Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (1977) 39 STC 44
Haryana General Sales Tax Act, 1973 — Entry 1 Schedule A
High Courts23 Sept 1976Dismissed
Y.K. Bhatia Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · AIR 1977 P&H 153 : (1977) 1 ILR (P&H) 96
Constitution of India, 1950 — Article 16(1), 311Industrial Disputes Act, 1947 — Section 25G
High Courts22 Sept 1976
Mohinder Prakash and Another Vs Haqiq Singh
Punjab And Haryana At Chandigarh · AIR 1977 P&H 31
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 1 , Order 17 Rule 1(3), Order 17 Rule 3, Order 47 Rule 1
High Courts22 Sept 1976Dismissed
M/s Key Chaudhry And Company (P) Ltd., Jullundur Vs M/s Madan Roller Flour Mills, Jullundur
Punjab And Haryana At Chandigarh · (1976) 09 P&H CK 0001
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 4
High Courts21 Sept 1976Dismissed
Jag Dutta Vs Smt. Savitri Devi
Punjab And Haryana At Chandigarh · AIR 1977 P&H 68 : (1977) 1 ILR (P&H) 832 : (1977) 1 RCR(Rent) 674
Cantonments (Extension of Rent Control Laws) Act, 1957 — Section 3Civil Procedure Code, 1908 (CPC) — Order 6 Rule 1Constitution of India, 1950 — Article 245
High Courts21 Sept 1976Allowed
Mst. Radha bai Vs Deva Ram
Punjab And Haryana At Chandigarh · (1976) 09 P&H CK 0026
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts21 Sept 1976Allowed
Pirthipal Singh Vs Smt. Surjit Kaur alias Saranjit Kaur
Punjab And Haryana At Chandigarh · (1976) 09 P&H CK 0019
High Courts21 Sept 1976
Jagdish Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1977) CriLJ 1423
Customs Act, 1962 — Section 100, 101, 102, 103, 104
High Courts20 Sept 1976Dismissed
Tarsem Lal Sham Lal and Others Vs The Assessing Authority and Others
Punjab And Haryana At Chandigarh · (1977) 39 STC 47
Constitution of India, 1950 — Article 226Punjab General Sales Tax Act, 1948 — Section 2, 31, 4, 5, 6
High Courts20 Sept 1976Allowed
sic)Rm Gobind Ram Dayal Dass and Company Yamunanagar and others Vs Sita Devi Alias Sita Rani Saluja
Punjab And Haryana At Chandigarh · (1976) 09 P&H CK 0007
High Courts17 Sept 1976Dismissed
Jagdish Rai and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1977 P&H 56
Constitution of India, 1950 — Article 14, 15, 16, 16(1), 16(4)
High Courts15 Sept 1976Dismissed
Arjun Singh Vs The Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · AIR 1977 P&H 65 : (1977) 1 ILR (P&H) 80
Constitution of India, 1950 — Article 226, 309
High Courts10 Sept 1976
Sahi Ram Vs Director of Panchayats, Haryana
Punjab And Haryana At Chandigarh · (1977) PLJ 64 : (1985) RRR 537