High Courts25 Oct 1976

State Vs Shri Prem Nath

Punjab And Haryana At Chandigarh · (1977) 1 ILR (P&H) 308

Estate Duty Act, 1953 — Section 2(16), 5Partnership Act, 1932 — Section 14, 39, 42, 46, 55
High Courts25 Oct 1976

State Vs Prem Nath

Punjab And Haryana At Chandigarh · AIR 1977 P&H 62 : (1977) 106 ITR 446

Estate Duty Act, 1953 — Section 2(16), 5Partnership Act, 1932 — Section 14