High Courts08 Dec 1976
Commissioner of Income Tax, Patiala Vs Mohan Singh
Punjab And Haryana At Chandigarh · (1978) 112 ITR 430
Income Tax Act, 1961 — Section 269D(1), 269D(2), 269F(4)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1976
303 judgments · page 2 of 16
High Courts07 Dec 1976
Lal Chand Walaiti Ram Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1976) 12 P&H CK 0011
High Courts07 Dec 1976
Surindera Rice and General Mills Vs Deputy Excise and Taxation Commissioner and Others
Punjab And Haryana At Chandigarh · (1978) 41 STC 323
Punjab General Sales Tax Act, 1948 — Section 20
High Courts06 Dec 1976
Nuchem Plastics Ltd. Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1977) 40 STC 70
Haryana General Sales Tax Act, 1973 — Section 42
High Courts03 Dec 1976
Sarup Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1977) CriLJ 1420
Criminal Procedure Code, 1973 (CrPC) — Section 156, 173, 190, 192, 200Penal Code, 1860 (IPC) — Section 406, 409, 465, 468, 509
High Courts03 Dec 1976Dismissed
Bharat Steel Tubes Ltd. Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1977 P&H 289 : (1977) 1 ILR (P&H) 687
Motor Vehicles Act, 1939 — Section 2(25)Punjab Passengers and Goods Taxation Act, 1952 — Section 2, 3, 3(1), 3(2)
High Courts02 Dec 1976Dismissed
Dalip Singh and Others Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · AIR 1977 P&H 109 : (1977) 1 ILR (P&H) 675
Punjab Municipal Act, 1911 — Section 188, 197
High Courts02 Dec 1976Dismissed
Rikhi Ram and Others Vs Virse Ram and Others
Punjab And Haryana At Chandigarh · AIR 1977 P&H 178
Evidence Act, 1872 — Section 115
High Courts26 Nov 1976Dismissed
True Lines (India) Industries Vs The Deputy Excise and Taxation Commissioner
Punjab And Haryana At Chandigarh · (1977) 39 STC 258
Central Sales Tax Act, 1956 — Section 9Punjab General Sales Tax Act, 1948 — Section 11A, 21
High Courts23 Nov 1976
Commissioner of Income Tax Vs Prem Nath Anand
Punjab And Haryana At Chandigarh · (1977) 108 ITR 549
High Courts22 Nov 1976
Dalip Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1977) PLJ 78 : (1984) RRR 328
High Courts20 Nov 1976Dismissed
American Universal Electric (India) Ltd. Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (1979) 4 ELT 125
Central Excises and Salt Act, 1944 — Section 3, 4
High Courts19 Nov 1976Dismissed
Smt. Kailash Wati Vs Ayodhia Parkash
Punjab And Haryana At Chandigarh · (1977) 1 ILR (P&H) 642
Hindu Marriage Act, 1955 — Section 9
High Courts19 Nov 1976Dismissed
Kailash Vati Vs Ayodhia Parkash,
Punjab And Haryana At Chandigarh · (1977) 1 ILR (P&H) 642
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1), 125(3), 488Hindu Adoptions and Maintenance Act, 1956 — Section 18, 19, 20, 22, 3Hindu Marriage Act, 1955 — Section 10, 4, 9
High Courts18 Nov 1976Allowed
Vinod Kumar Vs Harbans Singh Azad
Punjab And Haryana At Chandigarh · AIR 1977 P&H 262 : (1977) 1 ILR (P&H) 629 : (1977) 1 RCR(Rent) 253
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(2), 15Transfer of Property Act, 1882 — Section 106
High Courts18 Nov 1976Dismissed
Choeth Ram Vs Deep Chand Jain and Another
Punjab And Haryana At Chandigarh · AIR 1977 P&H 187 : (1977) 1 RCR(Rent) 499
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 15, 15(5)Transfer of Property Act, 1882 — Section 107
High Courts18 Nov 1976
R.A. Boga Vs Appellate Assistant Commissioner of Income Tax, Amritsar and Another
Punjab And Haryana At Chandigarh · AIR 1977 P&H 235 : (1977) 1 ILR (P&H) 456 : (1977) 110 ITR 1
Income Tax Act, 1922 — Section 23(3), 23B, 31(3), 34(3), 35Income Tax Act, 1961 — Section 141, 143(3), 150, 154, 251(1)
High Courts18 Nov 1976Allowed
Mangal Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1976) 11 P&H CK 0004
Opium Act, 1878 — Section 9
High Courts16 Nov 1976
Cineramas Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1977) 110 ITR 762
Income Tax Act, 1961 — Section 37
High Courts12 Nov 1976Dismissed
Kehr Chand Dhiman and Another Vs Sarvshri Dharam Chand Dhiman Etc.
Punjab And Haryana At Chandigarh · (1977) 1 ILR (P&H) 342
Arbitration Act, 1940 — Section 14, 3, 30, 33Arbitration Rules, 1940 — Rule 2, 3, 4, 5