High Courts20 Jan 1976Allowed
Joginder Singh and Others Vs The Shiromani Gurdwara Parbandhak Committee, Amritsar
Punjab And Haryana At Chandigarh · AIR 1976 P&H 185
Sikh Gurdwaras Act, 1925 — Section 16(2), 7(1)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1976
303 judgments · page 15 of 16
High Courts20 Jan 1976Allowed
Shri Jug Lal Vs The State of Haryana and another
Punjab And Haryana At Chandigarh · (1976) 01 P&H CK 0005
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482
High Courts19 Jan 1976
Matu Ram Vs Gram Panchayat Mehanda
Punjab And Haryana At Chandigarh · (1976) PLJ 535 : (1985) RRR 564
High Courts16 Jan 1976
Dalip Kumar and Pardip Kumar Vs Shri Mulak Raj Dhawan
Punjab And Haryana At Chandigarh · (1976) 01 P&H CK 0032
Constitution of India, 1950 — Article 227
High Courts16 Jan 1976Dismissed
Rulia Ram Vs Mangat Ram
Punjab And Haryana At Chandigarh · (1977) 1 ILR (P&H) 359 : (1976) 78 PLR 718
High Courts14 Jan 1976
The State of Punjab Vs Dara
Punjab And Haryana At Chandigarh · (1976) CriLJ 1226 : (1977) 1 ILR (P&H) 355
Dangerous Drugs Act, 1930 — Section 2Opium Act, 1878 — Section 3
High Courts13 Jan 1976Dismissed
Gita Ram Vs Kanwar Lal Amol Singh and others
Punjab And Haryana At Chandigarh · (1976) 01 P&H CK 0030
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100
High Courts13 Jan 1976Allowed
Santokh Singh Vs Shri Harnam Singh
Punjab And Haryana At Chandigarh · (1977) 1 ILR (P&H) 351 : (1976) RCR(Rent) 543
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts12 Jan 1976Allowed
N.C. Tandon Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1976) 01 P&H CK 0037
Prevention of Corruption Act, 1988 — Section 5(1)(d), 5(2)
High Courts12 Jan 1976Dismissed
Shakontla Devi Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (1976) ACJ 97
High Courts12 Jan 1976Allowed
Om Parkash Vs Jagir Kaur(Deceased) and another
Punjab And Haryana At Chandigarh · (1976) 01 P&H CK 0008
High Courts12 Jan 1976Dismissed
Kehr Chand Dhiman and another Vs Dharam Chand Dhiman and others
Punjab And Haryana At Chandigarh · (1976) 01 P&H CK 0003
Arbitration Act, 1940 — Section 14
High Courts09 Jan 1976Allowed
Sikandar Kaur Vs Bhagwant Singh
Punjab And Haryana At Chandigarh · (1977) 1 ILR (P&H) 341 : (1976) 78 PLR 241
High Courts07 Jan 1976Allowed
Union of India Vs Rajesh Kumar and others
Punjab And Haryana At Chandigarh · (1976) 01 P&H CK 0031
High Courts07 Jan 1976Allowed
The Jullundur Cantonment Board Vs Firm Hindu Khandan Mushtarka Munshi Ram Sri Ram and Others
Punjab And Haryana At Chandigarh · AIR 1976 P&H 265
Cantonments Act, 1924 — Section 198, 210, 253, 272, 43ACantonments Regulations — Regulation 42A, 55(1)Civil Procedure Code, 1908 (CPC) — Section 9
High Courts07 Jan 1976
Kehar Singh Vs Municipal Committee, Rajpura
Punjab And Haryana At Chandigarh · (1977) ILR (P&H) 56 : (1976) PLJ 563 : (1986) RRR 317
High Courts06 Jan 1976Dismissed
The Punjab Rajasthan Goods Career, Fazilka and others Vs Onkar Mal and others
Punjab And Haryana At Chandigarh · (1978) 2 RCR(Rent) 570 : (1976) RCR(Rent) 700
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)(1)
High Courts06 Jan 1976Dismissed
Chandu Lal Vs Kalia and Goria
Punjab And Haryana At Chandigarh · (1977) 1 ILR (P&H) 326 : (1976) 78 PLR 607
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10Pepsu Tenancy and Agricultural Lands Act, 1955 — Section 2, 22, 23, 24, 25Punjab Tenancy Act, 1887 — Section 15(1), 18, 42, 43, 44
High Courts06 Jan 1976Dismissed
The Post Graduate Institute of Medical Education and Research Chandigarh Vs M/s Ghaziabad Tfxtiles Nayaganj, Ghaziabad (Meerut)
Punjab And Haryana At Chandigarh · (1977) 1 ILR (P&H) 315
Contract Act, 1872 — Section 73
High Courts06 Jan 1976Dismissed
The Post Graduate Institute Vs Ghaziabad Textiles Nava Ganj
Punjab And Haryana At Chandigarh · (1977) 1 ILR (P&H) 315
Contract Act, 1872 — Section 73