High Courts29 Dec 2020Allowed
Dharambir Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0456
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 365, 452, 376, 511
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2020
2,123 judgments · page 2 of 107
High Courts29 Dec 2020
Mayawati Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0455
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 363, 366A, 376
High Courts29 Dec 2020Dismissed
Ninder Pal Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0454
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 363, 366A, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4, 8
High Courts28 Dec 2020Disposed Of
Manpreet Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0458
Constitution Of India, 1950 — Article 226, 227
High Courts28 Dec 2020Allowed
Luxmi Devi Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0457
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 174ANegotiable Instruments Act, 1881 — Section 138
High Courts27 Dec 2020Allowed
Baldev Singh And Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0464
Constitution Of India, 1950 — Article 39(d)
High Courts24 Dec 2020Disposed Of
Jagriti Sharma And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0436
Constitution Of India, 1950 — Article 21, 226
High Courts24 Dec 2020Allowed
Gurpreet Puri Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0430
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 148, 149, 452, 323, 427, 452, 506
High Courts24 Dec 2020Allowed
Jagseer Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0429
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 120B, 379, 381, 420
High Courts24 Dec 2020Allowed
Amandeep Singh @ Akash (Minor) Through His Father Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0428
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section RAJBIR SEHRAWAT, 149, 326Constitution Of India, 1950 — Article 14
High Courts24 Dec 2020Dismissed
Victor Admye Devid Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0422
Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 21, 37
High Courts23 Dec 2020Dismissed
Meera Jindal Vs Naveen Jindal And Others
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0451
Code Of Civil Procedure, 1908 — Order 41 Rule 27
High Courts23 Dec 2020Allowed
M/S Landmark Apartments Pvt. Limited Vs Advance India Projects Limited
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0449
Arbitration And Conciliation Act, 1996 — Section 9
High Courts23 Dec 2020Disposed Of
M/S Panwar Steels Limited And Another Vs Indian Overseas Bank And Another
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0407
High Courts23 Dec 2020Disposed Of
Paramjeet Kaur Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0406
Punjab School Teachers' Extension In Service Act, 2015 — Section 3Constitution Of India, 1950 — Article 226, 227
High Courts23 Dec 2020Disposed Of
Balbir Singh Uppal Vs Reserve Bank Of India And Ors.
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0405
High Courts23 Dec 2020Allowed
Arcotech Ltd. Vs Deputy Commissioner Of Custom, Inland Container Depot, Patli, Gurugram & Anr.
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0404
High Courts23 Dec 2020Disposed Of
M/S Mahal Rice Industries Vs Food Corporation Of India & Others
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0403
Constitution Of India, 1950 — Article 226
High Courts23 Dec 2020Dismissed
M/S Dara Engineering And Infrastructure Private Limited Vs State Of Punjab & Others
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0402
Constitution Of India, 1950 — Article 19(1)(g), 226
High Courts23 Dec 2020Disposed Of
Milkhi Ram Bhagwan Dass Vs District Magistrate And Another
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0401
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2)