High Courts14 Oct 1974Allowed
Munshi Ram and Others Vs Radha Kishan (decd.) and Others
Punjab And Haryana At Chandigarh · AIR 1975 P&H 112
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6, 100
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1974
283 judgments · page 3 of 15
High Courts14 Oct 1974
Tara Vs The State
Punjab And Haryana At Chandigarh · (1974) 10 P&H CK 0004
Penal Code, 1860 (IPC) — Section 324Probation of Offenders Act, 1958 — Section 4
High Courts09 Oct 1974
Mathra Dass Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (1974) 10 P&H CK 0015
Punjab Co-operative Societies Act, 1961 — Section 55
High Courts09 Oct 1974Allowed
Dr. Harkishan Singh Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · AIR 1975 P&H 160 : (1975) 1 ILR (P&H) 377 : (1974) RCR(Rent) 520
East Punjab Urban Rent Restriction Act, 1949 — Section 1(2), 2, 2(1)Punjab Reorganisation Act, 1966 — Section 87, 88, 89
High Courts08 Oct 1974Dismissed
Anant Ram Vs The State of Punjab
Punjab And Haryana At Chandigarh · AIR 1975 P&H 198
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 35Penal Code, 1860 (IPC) — Section 21(9)
High Courts08 Oct 1974
Municipal Committee Vs Shadi Lal
Punjab And Haryana At Chandigarh · (1975) CriLJ 915
Prevention of Food Adulteration Act, 1954 — Section 11, 13, 16
High Courts04 Oct 1974
Ugar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1975) ILR (P&H) 19 : (1976) PLJ 95 : (1974) PLJ 521 : (1984) RRR 357
High Courts01 Oct 1974
Pritpal Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1974) 10 P&H CK 0018
Criminal Procedure Code, 1973 (CrPC) — Section 107
High Courts01 Oct 1974Dismissed
Mukhttar Singh Vs Amarjit Singh and others
Punjab And Haryana At Chandigarh · (1974) 10 P&H CK 0016
High Courts01 Oct 1974Dismissed
Surjit Singh Atwal and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1975 P&H 101
Punjab Consolidation of Land Proceedings (Validation) Act, 1957 — Section 2
High Courts26 Sept 1974Allowed
State of Haryana and Another Vs Lt. Col. Balbir Singh Hooda
Punjab And Haryana At Chandigarh · (1975) ACJ 1
Motor Vehicles Act, 1988 — Section 110A
High Courts26 Sept 1974
Modern Transporters (P.) Ltd. (In Liquidation) Vs Jagdishraj Mehta and Others
Punjab And Haryana At Chandigarh · (1974) 09 P&H CK 0025
Companies (Court) Rules, 1959 — Rule 6Companies Act, 1956 — Section 542, 543
High Courts26 Sept 1974Dismissed
Ishari Vs Gahia and Others
Punjab And Haryana At Chandigarh · AIR 1975 P&H 222
Evidence Act, 1872 — Section 108Hindu Succession Act, 1956 — Section 14
High Courts24 Sept 1974Dismissed
Arjan Singh and others Vs Kartar Singh and others
Punjab And Haryana At Chandigarh · (1974) 09 P&H CK 0026
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)
High Courts24 Sept 1974
Bedi Gurcharan Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1975) CriLJ 917 : (1976) 1 ILR (P&H) 760
Constitution of India, 1950 — Article 19, 25Criminal Procedure Code, 1973 (CrPC) — Section 107, 151Police Act, 1861 — Section 30
High Courts23 Sept 1974Dismissed
Sushila Rani Sharma and Others Vs Som Nath and Others
Punjab And Haryana At Chandigarh · (1974) ACJ 505
High Courts23 Sept 1974Dismissed
Shiv Kumar Vs The Punjab University, Chandigarh
Punjab And Haryana At Chandigarh · (1974) 09 P&H CK 0004
High Courts20 Sept 1974Allowed
Jai Chand Vs Sohan Lal and another
Punjab And Haryana At Chandigarh · (1974) 09 P&H CK 0031
Cantonments (Extension of Rent Control Laws) Act, 1957 — Section 3
High Courts20 Sept 1974Dismissed
Sukhdev Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1974) 09 P&H CK 0018
Constitution of India, 1950 — Article 226, 227
High Courts19 Sept 1974Dismissed
Harcharan Kaur Vs Major Karamjit Singh and Others
Punjab And Haryana At Chandigarh · (1975) ACJ 47
Motor Vehicles Act, 1939 — Section 110E