High Courts17 Jan 1974Dismissed
Brahm Sarup and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1975 P&H 26
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 16, 4, 4(1)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1974
283 judgments · page 14 of 15
High Courts17 Jan 1974
CONTROLLER OF ESTATE DUTY Vs HARBANS SINGH OVERRULED IN PRITAM SINGH v. ASSISTANT CONTROLLER OF ESTATE DUTY.
Punjab And Haryana At Chandigarh · (1975) 98 ITR 331
Estate Duty Act, 1953 — Section 39, 64, 7
High Courts17 Jan 1974
Controller of Estate Duty Vs Harbans Singh and Others
Punjab And Haryana At Chandigarh · (1975) 98 ITR 331
Estate Duty Act, 1953 — Section 39, 7
High Courts16 Jan 1974Allowed
Manohar Lal and another Vs Moti Lal and another
Punjab And Haryana At Chandigarh · (1974) 01 P&H CK 0029
Arbitration Act, 1940 — Section 34
High Courts16 Jan 1974
Chaman Lal Narang Vs Ashwani Kumar and Others
Punjab And Haryana At Chandigarh · AIR 1974 P&H 260 : (1976) 1 ILR (P&H) 60 : (1974) RCR(Rent) 207
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115East Punjab Urban Rent Restriction Act, 1949 — Section 16
High Courts15 Jan 1974Allowed
M/s. Tip Top Drycleaners and Dyers, Amritsar Vs The Union of India and others
Punjab And Haryana At Chandigarh · (1974) 01 P&H CK 0027
Constitution of India, 1950 — Article 226, 227
High Courts15 Jan 1974
K.L. Jaura Vs G.S. Pathak and Others
Punjab And Haryana At Chandigarh · AIR 1974 P&H 261
Constitution of India, 1950 — Article 14Punjab Gram Panchayat Act, 1952 — Section 7(2), 8(2)Punjab University Act, 1947 — Section 13(1), 31, 38
High Courts15 Jan 1974
Satnam Singh Sharma Vs Tarloki Nath Kalia and Another
Punjab And Haryana At Chandigarh · AIR 1974 P&H 287
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5
High Courts14 Jan 1974Dismissed
Surjit Kaur Vs Gurmail Singh and Another
Punjab And Haryana At Chandigarh · (1974) ACJ 135
Fatal Accidents Act, 1855 — Section 1A, 2, 4A
High Courts14 Jan 1974
Ranjit Puri and Others Vs Uggar Sain
Punjab And Haryana At Chandigarh · (1974) CriLJ 1229
Criminal Procedure Code, 1973 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 323, 506
High Courts14 Jan 1974Allowed
Surjit Kaur Vs Gurmail Singh and another
Punjab And Haryana At Chandigarh · (1974) ACJ 135
Fatal Accidents Act, 1855 — Section 1A
High Courts11 Jan 1974
Gyani Tara Singh and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1974 P&H 266
High Courts10 Jan 1974Dismissed
Kidar Nath and anothers Vs Municipal Committee, Ludhiana and other
Punjab And Haryana At Chandigarh · (1974) 01 P&H CK 0008
High Courts09 Jan 1974
Kaviraj Pt. Durga Datt Sharma Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1974) 33 STC 479
Punjab General Sales Tax Act, 1948 — Section 2, 22, 4
High Courts09 Jan 1974Allowed
Jai Pal Singh and another Vs Director of Panchayats, Haryana and others
Punjab And Haryana At Chandigarh · (1974) 01 P&H CK 0007
Punjab Gram Panchayat Act, 1952 — Section 9(2)
High Courts08 Jan 1974
Municipal Committee, Amritsar Vs Lal Chand
Punjab And Haryana At Chandigarh · (1974) 01 P&H CK 0028
Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(i)
High Courts08 Jan 1974
Harnam Singh and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1974 P&H 288 : (1976) 1 ILR (P&H) 43
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(2), 80 , 96Land Acquisition Act, 1894 — Section 26Limitation Act, 1908 — Article 120, 14
High Courts08 Jan 1974Dismissed
Registrar of Companies Vs Atlas Transport Private Ltd. and Others
Punjab And Haryana At Chandigarh · (1974) 44 CompCas 496
Companies Act, 1956 — Section 433
High Courts07 Jan 1974
Rahim-ul-Din Vs Satwant Kaur
Punjab And Haryana At Chandigarh · (1974) 01 P&H CK 0031
Criminal Procedure Code, 1973 (CrPC) — Section 488
High Courts07 Jan 1974
Megh Raj Vs Illaqa Magistrate, Narwana and Others
Punjab And Haryana At Chandigarh · AIR 1974 P&H 296
Constitution of India, 1950 — Article 226, 227Punjab Gram Panchayat Act, 1952 — Section 5(5)