High Courts05 Mar 1974

Siri Chand Vs Ram Chand

Punjab And Haryana At Chandigarh · (1976) 1 ILR (P&H) 186

Civil Procedure Code Amendment Act, 1877 — Section 182 , 183Civil Procedure Code, 1908 (CPC) — Order 18 Rule 13, Order 18 Rule 14, Order 18 Rule 5, Order 18 Rule 6, Order 18 Rule 8Evidence Act, 1872 — Section 114
High Courts27 Feb 1974Allowed

Guranditta Ram Vs Murari Lal and another

Punjab And Haryana At Chandigarh · (1976) 1 ILR (P&H) 169 : (1974) 76 PLR 579

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 18 Rule 1, Order 18 Rule 2, Order 18 Rule 3, Order 23 Rule 1East Punjab Urban Rent Restriction Act, 1949 — Section 10, 12, 13, 15(1), 15(5)Punjab General Clauses Act, 1898 — Section 22