COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 1974

283 judgments · page 11 of 15

High Courts21 Mar 1974

Raj Kumar Ex-Building Inspector Vs Municipal Committee

Punjab And Haryana At Chandigarh · (1974) 2 ILR (P&H) 230

Constitution of India, 1950 — Article 226, 311Punjab Civil Services (Punishment and Appeal) Rules, 1952 — Rule 143, 7Punjab Municipal Act, 1911 — Section 31

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High Courts20 Mar 1974

The Commissioner of Wealth-Tax Patiala Vs Rajeshwar Prarshad

Punjab And Haryana At Chandigarh · (1974) 03 P&H CK 0027

Wealth Tax Act, 1957 — Section 5(1)(viii)

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High Courts20 Mar 1974

Gajpat Singh Vs Sudhan

Punjab And Haryana At Chandigarh · AIR 1985 P&H 135 : (1985) 1 RCR(Rent) 446

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9Transfer of Property Act, 1882 — Section 60

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High Courts20 Mar 1974

Vijay Kumar Jain Vs Commissioner of Income Tax

Punjab And Haryana At Chandigarh · (1976) 1 ILR (P&H) 229 : (1975) 99 ITR 349

Income Tax Act, 1961 — Section 139(1), 139(2), 139(4), 139(8), 148

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High Courts19 Mar 1974

Bikram Dass Vs The Financial Commissioner, Revenue, Punjab, Chandigarh and Others

Punjab And Haryana At Chandigarh · AIR 1975 P&H 1 : (1974) 2 ILR (P&H) 210

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 41 Rule 3, Order 49 Rule 3, 117, 122Limitation (Amendment) Act, 1963 — Article 117, 29, 5Limitation Act, 1908 — Article 151, 29(2), 5

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High Courts18 Mar 1974

Ram Parkash Nand Lal Vs State of Haryana

Punjab And Haryana At Chandigarh · (1975) PLJ 27 : (1984) RRR 402

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High Courts15 Mar 1974Allowed

Jagan Nath and another Vs Tek Chand and another

Punjab And Haryana At Chandigarh · (1976) 1 ILR (P&H) 223 : (1974) 76 PLR 339

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13

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High Courts15 Mar 1974Dismissed

Piara Singh Uttam Singh etc. Vs The State of Punjab, etc.

Punjab And Haryana At Chandigarh · (1976) 1 ILR (P&H) 210

Land Acquisition Act, 1894 — Section 4Punjab Town Improvement Act, 1922 — Section 22, 23, 24, 25, 26

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High Courts15 Mar 1974Dismissed

Jagan Nath, etc. Vs Tek Chand, etc.

Punjab And Haryana At Chandigarh · (1976) 1 ILR (P&H) 223 : (1974) 76 PLR 339

Civil Procedure Code, 1908 (CPC) — Order 5 Rule 1, Order 5 Rule 10, Order 5 Rule 10, Order 5 Rule 2, Order 5 Rule 20A

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High Courts14 Mar 1974Dismissed

The State of Punjab Vs Mohinder Singh etc.

Punjab And Haryana At Chandigarh · (1976) 1 ILR (P&H) 201

Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 161(3), 162, 162(1)Penal Code, 1860 (IPC) — Section 148, 149, 302, 323, 324

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High Courts14 Mar 1974Dismissed

The State of Punjab Vs Mohinder Singh and others

Punjab And Haryana At Chandigarh · (1976) 1 ILR (P&H) 201

Criminal Procedure Code, 1973 (CrPC) — Section 137(4), 161(3)

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High Courts14 Mar 1974

Hazari and Another Vs Roop Narain

Punjab And Haryana At Chandigarh · AIR 1974 P&H 347

Limitation Act, 1908 — Article 120Limitation Act, 1963 — Article 113

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High Courts14 Mar 1974

Sant Singh and Others Vs Des Ram and Others

Punjab And Haryana At Chandigarh · AIR 1974 P&H 276

Civil Procedure Code, 1908 (CPC) — Section 115

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High Courts14 Mar 1974

Chandi Ram Vs The State of Punjab and Others

Punjab And Haryana At Chandigarh · AIR 1974 P&H 243 : (1974) 2 ILR (P&H) 198

Constitution of India, 1950 — Article 226, 227Punjab Security of Land Tenures Act, 1953 — Section 18

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High Courts12 Mar 1974Dismissed

Darshan Singh Vs Lachhman Singh and others

Punjab And Haryana At Chandigarh · (1974) 03 P&H CK 0035

Punjab Pre-emption (Repeal) Act, 1973 — Section 3

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High Courts11 Mar 1974Allowed

Ravel Singh Vs The State of Punjab

Punjab And Haryana At Chandigarh · (1974) 03 P&H CK 0036

Criminal Procedure Code, 1973 (CrPC) — Section 439

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High Courts11 Mar 1974

Northern India Finance Corporation (P.) Ltd. Vs Dial Singh and Others

Punjab And Haryana At Chandigarh · (1975) 45 CompCas 222 : (1976) 1 ILR (P&H) 196

Companies Act, 1956 — Section 446, 446(1), 446(2), 446(3), 446(4)

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High Courts07 Mar 1974

Madanlal Vs The State of Punjab

Punjab And Haryana At Chandigarh · (1974) CriLJ 1225

Opium Act, 1878 — Section 9

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High Courts07 Mar 1974

Hari Kishan Vs The State of Haryana

Punjab And Haryana At Chandigarh · (1974) CriLJ 1121

Criminal Procedure Code, 1973 (CrPC) — Section 252, 253, 254, 255, 256

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High Courts06 Mar 1974

Banta Singh Ganga Singh and Others Vs Harbhajan Kaur and Others

Punjab And Haryana At Chandigarh · AIR 1974 P&H 247 : (1978) 1 ILR (P&H) 38 : (1974) 2 ILR (P&H) 178

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

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