High Courts02 Sept 1974
Dr. S. Herbert Vs Punjab Synod Board of Medical Works and Others
Punjab And Haryana At Chandigarh · (1975) 2 LLJ 19
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1974
283 judgments · page 5 of 15
High Courts30 Aug 1974
Muni Lal Vs The Collector of Central Excise, Chandigarh
Punjab And Haryana At Chandigarh · AIR 1975 P&H 130
Customs Act, 1962 — Section 110(1), 110(2), 112, 124
High Courts27 Aug 1974
Swaran Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1976) PLJ 181 : (1984) RRR 387
High Courts27 Aug 1974
Gurdev Singh Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1975) CriLJ 1434
Criminal Procedure Code, 1973 (CrPC) — Section 145, 482
High Courts26 Aug 1974Allowed
Uttam Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1974) 08 P&H CK 0006
Penal Code, 1860 (IPC) — Section 376
High Courts21 Aug 1974Dismissed
Pishora Singh Vs Shrimati Lajo Bai
Punjab And Haryana At Chandigarh · (1974) 08 P&H CK 0018
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2, 151
High Courts20 Aug 1974Dismissed
Shmt. Sarupi and Others Vs Har Gian and Others
Punjab And Haryana At Chandigarh · AIR 1975 P&H 231 : (1976) 1 ILR (P&H) 707
Civil Procedure Code, 1908 (CPC) — Section 148, 151, 2(2)Specific Relief Act, 1877 — Section 28(1)
High Courts19 Aug 1974Dismissed
Mahal Singh Ujagar Singh and others Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (1974) 08 P&H CK 0020
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 4(1), 4(2), 40, 5A
High Courts19 Aug 1974Dismissed
Lakshmiratan Engineering Works Ltd., Industrial Area No. 1, Faridabad Vs The Industrial Tribunal, Haryana, Faridabad and another
Punjab And Haryana At Chandigarh · (1976) 1 ILR (P&H) 694
Industrial Disputes Act, 1947 — Section 33, 33(2)(b)
High Courts19 Aug 1974Dismissed
Lakshmiratan Engineering Works Vs The Industrial Tribunal and Another
Punjab And Haryana At Chandigarh · (1976) 1 ILR (P&H) 694
Industrial Disputes Act, 1947 — Section 33(1), 33(2), 33A, 33C(2)
High Courts19 Aug 1974Dismissed
Mahal Singh and others Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (1974) 08 P&H CK 0001
Land Acquisition Act, 1894 — Section 4
High Courts14 Aug 1974Allowed
O.P. Vijh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1974) ACJ 467
Motor Vehicles Act, 1939 — Section 77
High Courts13 Aug 1974Dismissed
N.P. Sahni and another Vs Suman Singh
Punjab And Haryana At Chandigarh · (1974) 08 P&H CK 0003
Criminal Procedure Code, 1973 (CrPC) — Section 197
High Courts07 Aug 1974Dismissed
Iqbal Singh and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1976) 1 ILR (P&H) 670
Punjab Land Revenue Act, 1887 — Section 11, 27, 27(2), 27(3), 6Punjab Security of Land Tenures Act, 1953 — Section 24Punjab Security of Land Tenures Rules, 1956 — Rule 2
High Courts07 Aug 1974Allowed
The Wara Waryam Singh Co-Operative Agricultural Service Society Vs Gurbachan Singh and others
Punjab And Haryana At Chandigarh · (1976) 1 ILR (P&H) 662
Constitution of India, 1950 — Article 226
High Courts07 Aug 1974Allowed
Patiala Bus (Sirhind) Private Limited, Sirhind and another Vs State Transport Appellate Tribunal, Punjab, Ludhiana and others
Punjab And Haryana At Chandigarh · (1974) 08 P&H CK 0004
Motor Vehicles Act, 1939 — Section 57(3)
High Courts07 Aug 1974
The Wara Waryam Singh Co-Operative Agricultural Service Society Vs Gurbachan Singh and Others
Punjab And Haryana At Chandigarh · (1976) 1 ILR (P&H) 662
Constitution of India, 1950 — Article 12, 14, 226, 227Punjab Co-operative Societies Act, 1961 — Section 102, 103, 54, 56, 62Punjab Land Revenue Act, 1887 — Section 68
High Courts06 Aug 1974Dismissed
Sham Rattan Newar Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1976 P&H 93 : (1974) 2 ILR (P&H) 728
Constitution of India, 1950 — Article 14Punjab State Aid to Industries Act, 1935 — Section 35
High Courts05 Aug 1974Dismissed
Nikka Singh Vs Babu Singh and Another
Punjab And Haryana At Chandigarh · AIR 1975 P&H 234
Civil Procedure Code, 1908 (CPC) — Section 100, 11
High Courts02 Aug 1974Dismissed
Jaswant Singh Brar Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (1974) 08 P&H CK 0019
Constitution of India, 1950 — Article 16