High Courts12 Nov 1980Dismissed
Raja Ram and Others Vs Surjan Singh and Others
Punjab And Haryana At Chandigarh · (1981) 1 RCR(Rent) 174
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)(v)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1980
404 judgments · page 2 of 21
High Courts12 Nov 1980
Oriental Fire and General Insurance Co. Ltd. Vs Sant Ram and Others
Punjab And Haryana At Chandigarh · (1982) ACJ 472 : AIR 1981 P&H 143
Motor Vehicles Act, 1939 — Section 103, 96
High Courts12 Nov 1980
Oriental Fire and General Insurance Company Ltd. Vs Sant Ram and Others
Punjab And Haryana At Chandigarh · (1981) 2 ILR (P&H) 188
Motor Vehicles Act, 1939 — Section 102A, 103A, 103A(1), 96
High Courts05 Nov 1980Dismissed
Zile Singh Vs Santo and Others
Punjab And Haryana At Chandigarh · (1980) 11 P&H CK 0011
High Courts05 Nov 1980Allowed
Lady Doctor Asha Bawa Vs Smt. Champa Dhawan and Another
Punjab And Haryana At Chandigarh · (1980) 11 P&H CK 0004
East Punjab Urban Rent Restriction Act, 1949 — Section 15(5)
High Courts05 Nov 1980
Kirpal Singh Vs Ram Singh and Others
Punjab And Haryana At Chandigarh · (1980) 11 P&H CK 0001
Penal Code, 1860 (IPC) — Section 326, 34
High Courts04 Nov 1980
Rajindr Parkash Vs Roshni Devi
Punjab And Haryana At Chandigarh · AIR 1981 P&H 212
Criminal Procedure Code, 1973 (CrPC) — Section 125 , 125(4)Hindu Marriage Act, 1955 — Section 25, 25(3)
High Courts03 Nov 1980
Romesh Kumar and others Vs Municipal Committee, Gurdaspur and others
Punjab And Haryana At Chandigarh · AIR 1981 P&H 295 : (1981) 2 ILR (P&H) 183 : (1981) ILR (P&H) 195 : (1981) LLR 280 : (1981) PLJ 134 : (1986) RRR 420
High Courts03 Nov 1980
Daljit Kumar and Another Vs Popal Dass
Punjab And Haryana At Chandigarh · AIR 1981 P&H 211 : (1981) 3 ILR (P&H) 369
Punjab Registration Money Lenders Act, 1938 — Section 3
High Courts31 Oct 1980Dismissed
Shadi Singh Vs The State of (U.T. Chandigarh)
Punjab And Haryana At Chandigarh · (1980) 10 P&H CK 0010
Prevention of Food Adulteration Act, 1954 — Section 7
High Courts29 Oct 1980Dismissed
Shri Prem Singh Vs Bank of India and Others
Punjab And Haryana At Chandigarh · (1980) 10 P&H CK 0008
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5
High Courts28 Oct 1980
Auto and Metal Engineerings Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1981) 129 ITR 482 : (1981) 6 TAXMAN 68
Income Tax Act, 1961 — Section 153
High Courts28 Oct 1980
Behari Lal Vs Baldev Singh and others
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 291
High Courts28 Oct 1980
Parkash Chand Sushil Kumar Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1981) 128 ITR 227
Income Tax Act, 1961 — Section 69A
High Courts28 Oct 1980
Banarsi Dass Seth and Others Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1982) 133 ITR 223
Income Tax Act, 1961 — Section 147, 256(1), 256(2)
High Courts20 Oct 1980Dismissed
Teja Singh Vs Union Territory of Chandigarh and Others
Punjab And Haryana At Chandigarh · AIR 1982 P&H 169 : (1982) 1 ILR (P&H) 383
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1, Order 1 Rule 8, Order 2 Rule 3, Order 22 Rule 2, Order 22 Rule 3Constitution of India, 1950 — Article 225 , 226Limitation Act, 1963 — Article 137
High Courts17 Oct 1980
Devinder Sarup Vs State of Punjab
Punjab And Haryana At Chandigarh · (1981) CriLJ 57
Criminal Procedure Code, 1973 (CrPC) — Section 215, 218, 219, 220, 221Penal Code, 1860 (IPC) — Section 302, 304, 342
High Courts17 Oct 1980Dismissed
Bhagwant Rai Vs Smt. Kirpal Kaur
Punjab And Haryana At Chandigarh · (1980) 10 P&H CK 0007
Transfer of Property Act, 1882 — Section 103
High Courts16 Oct 1980
Mohinder Singh and others Vs Punjab State and others
Punjab And Haryana At Chandigarh · (1981) PLJ 162 : (1986) RRR 421
High Courts15 Oct 1980Dismissed
Mohan Lal Vs The Commissioner, Hissar Division and Others
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 24
Constitution of India, 1950 — Article 226Punjab Public Premises and Land (Eviction and Rent Recovery) Act, 1973 — Section 4, 7, 7(2), 7(3)