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Punjab And Haryana At Chandigarh judgments, 1980

404 judgments · page 4 of 21

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High Courts01 Oct 1980Dismissed

Chhota Singh and Others Vs The State of Punjab and Others

Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 20

Pepsu Tenancy and Agricultural Lands Act, 1955 — Section 32DDPunjab Land Reforms Act, 1972 — Section 9
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High Courts30 Sept 1980

Birham Parkash Rohtash Vs Ilaqa Magistrate etc.

Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 50

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17
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High Courts30 Sept 1980

Satya Narain Alwal and Others Vs The State of Haryana and Others

Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 254

Haryana Requisitioning and Acquisition of Immovable Property Act, 1973 — Section 3Land Acquisition Act, 1894 — Section 4
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High Courts30 Sept 1980Allowed

Janak Kundra Vs Central Board of Workers Education

Punjab And Haryana At Chandigarh · (1981) 2 ILR (P&H) 90 : (1980) 2 RCR(Rent) 561

East Punjab Urban Rent Restriction Act, 1949 — Section 11, 13(3), 2
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High Courts30 Sept 1980Dismissed

Shri Ram Parkash Jain and Another Vs Shrimati Kaushalya Devi

Punjab And Haryana At Chandigarh · (1981) 1 RCR(Rent) 52

Transfer of Property Act, 1882 — Section 105
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High Courts29 Sept 1980Allowed

The Punjab and Sind Bank Ltd. and Others Vs Punjab Wakf Board

Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 26

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 23A
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High Courts29 Sept 1980

Ram Chander Vs Mangal Singh and Another

Punjab And Haryana At Chandigarh · AIR 1981 P&H 94

East Punjab Urban Rent Restriction Act, 1949 — Section 13, 92
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High Courts29 Sept 1980

Himachal Pradesh Horticulture Produce Marketing and Processing Corporation Ltd. Vs Mohan Meakin Breweries Limited

Punjab And Haryana At Chandigarh · AIR 1981 P&H 117

Trade and Merchandise Marks Act, 1958 — Section 105, 106
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High Courts29 Sept 1980

Jagir Singh Vs The State of Punjab and Others

Punjab And Haryana At Chandigarh · AIR 1981 P&H 64

Punjab Land Reforms Act, 1972 — Section 4(5)
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High Courts29 Sept 1980Allowed

Raja Singh Vs The State of Punjab

Punjab And Haryana At Chandigarh · (1980) 09 P&H CK 0009

Penal Code, 1860 (IPC) — Section 307, 34
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High Courts26 Sept 1980

Commissioner of Income Tax Vs Rohtak Delhi Transport P. Ltd.

Punjab And Haryana At Chandigarh · (1981) 21 CTR 134 : (1981) 130 ITR 777 : (1981) 5 TAXMAN 305

Income Tax Act, 1961 — Section 210, 214
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High Courts24 Sept 1980Allowed

Mehar Chand and Another Vs T.D. Sharma and Others

Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 113

Constitution of India, 1950 — Article 226, 227Gram Panchayat Act, 1952 — Section 5, 5(1)
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High Courts24 Sept 1980Allowed

The Punjab State Warehousing Corporation, Chandigarh Vs The State of Punjab and others

Punjab And Haryana At Chandigarh · (1980) 09 P&H CK 0006

Industrial Disputes Act, 1947 — Section 10(1)(c)
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High Courts23 Sept 1980Allowed

Amar Nath Chhiba Vs Narinder Kumar

Punjab And Haryana At Chandigarh · (1980) 09 P&H CK 0008

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High Courts23 Sept 1980Dismissed

Jarnail Singh Vs State of Punjab and Another

Punjab And Haryana At Chandigarh · (1980) 09 P&H CK 0001

Prevention of Corruption Act, 1988 — Section 5(2)
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High Courts20 Sept 1980

Haveldar Khiali Ram Vs Superintending Canal Officer, Ferozepur Canal Circle, Ferozepur and another

Punjab And Haryana At Chandigarh · (1981) ILR (P&H) 87 : (1981) PLJ 47 : (1985) RRR 262

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High Courts20 Sept 1980

Teja Singh Vs The Union Territory of Chandigarh and others

Punjab And Haryana At Chandigarh · (1980) 09 P&H CK 0024

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
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High Courts18 Sept 1980

Puran Chand Gupta Vs The State of Punjab

Punjab And Haryana At Chandigarh · (1980) 09 P&H CK 0030

Essential Commodities Act, 1955 — Section 7
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High Courts18 Sept 1980Dismissed

Mohan Devi Vs Shri Pal

Punjab And Haryana At Chandigarh · (1980) 09 P&H CK 0003

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High Courts17 Sept 1980

Gurmej Singh and others Vs Financial Commissioner, Revenue, Punjab, Chandigarh and others

Punjab And Haryana At Chandigarh · AIR 1981 P&H 34 : (1981) CurLJ 1 : (1981) ILR (P&H) 45 : (1980) PLJ 603 : (1981) PLR 168

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