High Courts27 Aug 1980
Unitron Limited Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1982) 49 STC 34
Contract Act, 1872 — Section 25Limitation Act, 1963 — Section 10, 11, 12, 13, 14Punjab General Sales Tax Act, 1948 — Section 20
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1980
404 judgments · page 6 of 21
High Courts26 Aug 1980Allowed
Vidya Sagar Bansal Vs Lashkari Mal
Punjab And Haryana At Chandigarh · (1980) 08 P&H CK 0040
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts26 Aug 1980Dismissed
Mohan Lal and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 532 : (1981) 83 PLR 332
Punjab New Mandi Townships (Development and Regulation) Act, 1960 — Section 13Punjab New Mandi Townships (Development and Regulation) Haryana Amendment Act, 1973 — Section 5, 8
High Courts25 Aug 1980
Commissioner of Income Tax (Central) Vs Sanitary Improvement and Tiles Mfg. Co.
Punjab And Haryana At Chandigarh · (1981) 129 ITR 37
Income Tax Act, 1961 — Section 139(1), 2(45), 271(1), 274, 3(1)
High Courts25 Aug 1980Dismissed
Partap Singh and Others Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1980) 08 P&H CK 0018
Penal Code, 1860 (IPC) — Section 307
High Courts25 Aug 1980
Commissioner of Income Tax Vs Dashmesh Transport Co. (P.) Ltd.
Punjab And Haryana At Chandigarh · (1981) 2 ILR (P&H) 6 : (1981) 128 ITR 270
Income Tax Act, 1961 — Section 210, 210(1), 210(3), 212, 273
High Courts25 Aug 1980Dismissed
Besheshar Nath Vs Smt. S. Bikram
Punjab And Haryana At Chandigarh · (1980) 08 P&H CK 0005
East Punjab Urban Rent Restriction Act, 1949 — Section 15
High Courts23 Aug 1980Dismissed
Inder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1980) 08 P&H CK 0038
Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(i)
High Courts23 Aug 1980
Commissioner of Income Tax Vs Sawaran Singh Balbir Singh
Punjab And Haryana At Chandigarh · (1981) 20 CTR 131 : (1982) 136 ITR 595
Income Tax Act, 1961 — Section 40A(3)Income Tax Rules, 1962 — Rule 6DD
High Courts23 Aug 1980
Des Raj and Another Vs The Gram Sabha of Village Ladhot and Another
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 542
Punjab Village Common Lands (Regulation) Act, 1961 — Section 2, 3
High Courts21 Aug 1980
Salig Ram Kanhaya Lal Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1981) 5 TAXMAN 173
Income Tax Act, 1961 — Section 145, 147, 148, 271(1)(c)
High Courts21 Aug 1980Dismissed
Jarnail Singh Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1980) 08 P&H CK 0006
Prevention of Food Adulteration Act, 1954 — Section 7
High Courts20 Aug 1980Dismissed
Kaka Singh and others Vs Parkash Chand and another
Punjab And Haryana At Chandigarh · (1980) 08 P&H CK 0002
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts19 Aug 1980
Baij Nath Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1981) 132 ITR 7 : (1981) 5 TAXMAN 167
Income Tax Act, 1961 — Section 251
High Courts18 Aug 1980Allowed
Mukhtiar Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1980) 08 P&H CK 0028
Punjab Excise Act, 1914 — Section 61(1)(c)
High Courts18 Aug 1980Allowed
Nasib Singh Vs Jagdish Chand
Punjab And Haryana At Chandigarh · (1980) 08 P&H CK 0011
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 19A
High Courts17 Aug 1980
Satish Bahadur Vs Hans Raj and Others
Punjab And Haryana At Chandigarh · AIR 1980 P&H 351
Specific Relief Act, 1963 — Section 41
High Courts17 Aug 1980Dismissed
Lal Singh Vs Kishan Gopal and Others
Punjab And Haryana At Chandigarh · (1981) 1 ILR (P&H) 507
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 22 Rule 3(2), Order 22 Rule 4(3), Order 22 Rule 9, Order 22 Rule 9(3)Limitation Act, 1963 — Article 120, 121, 5
High Courts14 Aug 1980
J.K. Chowdhury Vs Ashis Benerji
Punjab And Haryana At Chandigarh · AIR 1981 P&H 51
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5(3), Order 9 Rule 13, 115 , 151
High Courts13 Aug 1980Allowed
Mohan Singh and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 153
Constitution of India, 1950 — Article 226Punjab Industrial Housing Act, 1956 — Section 24Punjab Industrial Housing Rules, 1956 — Rule 5