High Courts13 Aug 1980Allowed
Sube Singh and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 235
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1980
404 judgments · page 7 of 21
High Courts11 Aug 1980Dismissed
Ranjit Singh Vs The Financial Commissioner Revenue and Others
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 203
High Courts11 Aug 1980Allowed
The Jaipur Udy G. Limited, Sawaimadhopur Vs The Punjab Universtiy and another
Punjab And Haryana At Chandigarh · (1980) 08 P&H CK 0008
High Courts07 Aug 1980Allowed
Punjab Wakf Borrd Vs Malkhan
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 48
Limitation Act, 1963 — Section 5
High Courts07 Aug 1980
K. Nagina, Sole Proprietor, Messrs Nagina Enterprise Kashmir Road, Amritsar Vs The Director of Industries Punjab, Chandigarh and another
Punjab And Haryana At Chandigarh · (1980) 08 P&H CK 0012
Contempt of Courts Act, 1971 — Section 12
High Courts07 Aug 1980
Devinder Singh Brar Vs Mangal Singh and Others
Punjab And Haryana At Chandigarh · (1981) 1 ILR (P&H) 616
High Courts06 Aug 1980
AGGARWAL MILLS Vs COMMISSIONER OF Income Tax, AMRITSAR.
Punjab And Haryana At Chandigarh · (1981) 128 ITR 442
Income Tax Act, 1961 — Section 142, 143, 144, 210, 69
High Courts06 Aug 1980Dismissed
Union of India and Another Vs Mst. Asi and Others
Punjab And Haryana At Chandigarh · (1980) 08 P&H CK 0017
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 17
High Courts05 Aug 1980
Commissioner of Income Tax Vs Beri Chemical Industries
Punjab And Haryana At Chandigarh · (1983) 139 ITR 364
Income Tax Act, 1961 — Section 184(4)
High Courts04 Aug 1980Dismissed
Prem Singh Malik and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (1981) 2 ILR (P&H) 253
Punjab Agricultural Service (Class II) Rules, 1947 — Rule 3, 5, 6
High Courts04 Aug 1980Dismissed
Bhagat Ram Vs Smt. Santosh Kumari
Punjab And Haryana At Chandigarh · (1980) 08 P&H CK 0007
Hindu Marriage Act, 1955 — Section 13
High Courts01 Aug 1980Allowed
Amar Chand Vs The State
Punjab And Haryana At Chandigarh · (1980) 08 P&H CK 0035
Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(i)
High Courts01 Aug 1980
Bhagat Ram Vs The Gram Panchayat and Another
Punjab And Haryana At Chandigarh · (1980) CriLJ 1063 : (1981) 1 ILR (P&H) 608
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 397, 399, 401, 482, 51
High Courts01 Aug 1980Dismissed
Jugal Kishore and another Vs Dr. Pirbhu Dayal and another
Punjab And Haryana At Chandigarh · (1980) 08 P&H CK 0001
Court Fees Act, 1870 — Section 7(iv)(c)
High Courts31 Jul 1980
Hazara Singh Vs Tanpal and Another
Punjab And Haryana At Chandigarh · AIR 1980 P&H 315 : (1980) 2 RCR(Rent) 479
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20
High Courts30 Jul 1980Dismissed
K.K. Chopra Vs Dayal Singh and others
Punjab And Haryana At Chandigarh · (1980) 07 P&H CK 0044
Customs Act, 1962 — Section 135(a)(ii)
High Courts29 Jul 1980Allowed
Pritam Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1980) 07 P&H CK 0021
Punjab Excise Act, 1914 — Section 61(1)(c)
High Courts29 Jul 1980Allowed
Jatinder Singh Bakshi Vs The Registrar Punjabi University Patiala and others
Punjab And Haryana At Chandigarh · (1980) 07 P&H CK 0013
High Courts29 Jul 1980Allowed
Smt. Raj Rani Vs Amer Chand
Punjab And Haryana At Chandigarh · (1980) 07 P&H CK 0011
East Punjab Urban Rent Restriction Act, 1949 — Section 11
High Courts28 Jul 1980Dismissed
Tulsa Devi Vs Chhota Singh and Another
Punjab And Haryana At Chandigarh · (1980) 07 P&H CK 0050
Penal Code, 1860 (IPC) — Section 34, 458