High Courts01 Jan 1980Dismissed
Banwari Lal Vs Iqbal Singh
Punjab And Haryana At Chandigarh · (1981) 1 ILR (P&H) 367
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 15
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1980
404 judgments · page 20 of 21
High Courts01 Jan 1980
Tara Chand Chandani Vs Shashi Bhushan Gupta
Punjab And Haryana At Chandigarh · AIR 1980 P&H 302 : (1981) 1 ILR (P&H) 125
East Punjab Urban Rent Restriction Act, 1949 — Section 10, 11, 18, 2, 6
High Courts01 Jan 1980
Swaran Dass Vs Shiromani Gurdwara Parbandhak Committee
Punjab And Haryana At Chandigarh · (1981) 2 ILR (P&H) 19
Civil Procedure Code, 1908 (CPC) — Section 98, 98(3)Government of India Act, 1915 — Section 71, 72Sikh Gurdwaras Act, 1925 — Section 12(11), 34, 34(3)
High Courts01 Jan 1980Allowed
Rajinder Kumar and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (1981) 2 ILR (P&H) 172
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts01 Jan 1980
Israil Vs Husain Khan and Another
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 115
Constitution of India, 1950 — Article 226Punjab Gram Panchayat Act, 1952 — Section 13B, 13C, 13VRepresentation of the People Act, 1951 — Section 97
High Courts01 Jan 1980Dismissed
Baldev Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1981) 1 ILR (P&H) 273
Constitution of India, 1950 — Article 311Forest Service (Initial Recruitment) Regulations Rules, 1966 — Regulation 3, 4, 5, 6Recruitment Rules — Rule 4(1), 4(2), 4(3A)
High Courts01 Jan 1980Dismissed
Harnam Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 73
Constitution of India, 1950 — Article 226, 227
High Courts01 Jan 1980Dismissed
Boota Ram Constable and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1981) 1 ILR (P&H) 192
Constitution of India, 1950 — Article 19, 310, 311, 311(2)Criminal Procedure Code, 1973 (CrPC) — Section 144Income Tax Act, 1961 — Section 127(1)
High Courts01 Jan 1980Allowed
Malkiat Singh Vs Executive Engineer
Punjab And Haryana At Chandigarh · (1981) 1 ILR (P&H) 528
Civil Procedure Code, 1908 (CPC) — Section 9Industrial Disputes Act, 1947 — Section 10, 17(1), 17(2), 17AMunicipal Act — Section 61
High Courts01 Jan 1980Dismissed
J.S. Chopra and Others Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1980) 2 ILR (P&H) 474
Administrative Service (Appointment by Promotion) Regulations, 1955 — Regulation 2(1), 2(3), 5, 5(1), 5(2)Administrative Service (Recruitment) Rules, 1954 — Rule 4, 8, 9Constitution of India, 1950 — Article 16, 311, 318, 320
High Courts01 Jan 1980
Karnail Singh and Others Vs Kapur Singh and Another
Punjab And Haryana At Chandigarh · AIR 1980 P&H 202 : (1980) 2 ILR (P&H) 224
Civil Procedure Code, 1908 (CPC) — Section 2(2), 97
High Courts01 Jan 1980
State of Punjab Vs Bhagwan Dass Jain
Punjab And Haryana At Chandigarh · (1981) CriLJ 48 : (1981) 1 ILR (P&H) 62
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 272, 273, 274, 275, 276Prevention of Food Adulteration Act, 1954 — Section 13, 16, 7
High Courts01 Jan 1980Dismissed
Ramel Dass Vs Dharam Singh and Others
Punjab And Haryana At Chandigarh · (1981) 1 ILR (P&H) 408
High Courts01 Jan 1980
Bal Kishan and Another Vs The State Transport Commissioner Haryana, Chandigarh and Others
Punjab And Haryana At Chandigarh · AIR 1980 P&H 206 : (1980) 2 ILR (P&H) 431
Motor Vehicles Act, 1988 — Section 47, 55, 56
High Courts01 Jan 1980Dismissed
Dei Chand Phaugat Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1980) 2 ILR (P&H) 252
Constitution of India, 1950 — Article 14, 16, 226, 309, 352Punjab Government National Emergency (Concession) Haryana Second Amendment Rules, 1976 — Rule 2Punjab Government National Emergency (Concession) Rules, 1965 — Rule 2
High Courts01 Jan 1980Allowed
Jagan Nath Vs Ganesh and Others
Punjab And Haryana At Chandigarh · (1980) 01 P&H CK 0016
Evidence Act, 1872 — Section 145
High Courts01 Jan 1980
Sardari Lal and Another Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1980) CriLJ 1151
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 107, 145, 146, 151, 482
High Courts01 Jan 1980
Punjab Film and News Corporation Vs Regional Provident Fund Commissioner and Others
Punjab And Haryana At Chandigarh · (1981) 1 ILR (P&H) 347
Constitution of India, 1950 — Article 226Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 19A, 7A, 8
High Courts01 Jan 1980
Commissioner of Wealth-tax Vs Daljit Singh
Punjab And Haryana At Chandigarh · (1981) 20 CTR 112 : (1982) 133 ITR 385
Income Tax Act, 1961 — Section 139(1), 139(2), 271(1)Wealth Tax Act, 1957 — Section 14(1), 14(2), 18(1)
High Courts01 Jan 1980
Bharat Rubber and Allied Industries Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1980) 46 STC 367
Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 10, 11, 12, 13, 14Punjab General Sales Tax Act, 1948 — Section 20, 22