High Courts01 Jan 1980
Chattar Singh and Others Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1980) CriLJ 315
Criminal Procedure Code, 1973 (CrPC) — Section 155, 173Penal Code, 1860 (IPC) — Section 109, 134, 160, 323, 506
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1980
404 judgments · page 19 of 21
High Courts01 Jan 1980
Col. His Highness Raja Sir Harindar Singh Brar Bans Bahadur of Faridkot State Vs Commissioner of Wealth-tax
Punjab And Haryana At Chandigarh · (1982) 133 ITR 52
Defence of India Rules, 1962 — Rule 126H(2)
High Courts01 Jan 1980
Commissioner of Income Tax Vs Sadhu Ram
Punjab And Haryana At Chandigarh · (1980) 18 CTR 93 : (1981) 127 ITR 517
Income Tax Act, 1961 — Section 148, 271, 275
High Courts01 Jan 1980Dismissed
Har Narain Vs Ram Lal and Others
Punjab And Haryana At Chandigarh · (1981) 1 ILR (P&H) 515
Constitution of India, 1950 — Article 14, 16
High Courts01 Jan 1980
Sharda Trust Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1980) 16 CTR 36 : (1981) 127 ITR 236
Income Tax Act, 1961 — Section 11, 13(2)
High Courts01 Jan 1980
Surjit Kaur Vs Jhujhar Singh
Punjab And Haryana At Chandigarh · AIR 1980 P&H 274
Divorce Act, 1869 — Section 19(4), 7Evidence Act, 1872 — Section 10, 107, 108Hindu Marriage Act, 1955 — Section 11, 23(1), 5
High Courts01 Jan 1980Allowed
Sohan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1981) 2 ILR (P&H) 71
High Courts01 Jan 1980Dismissed
Daya Nand Chaudhary Vs H.L. Sondh and Others
Punjab And Haryana At Chandigarh · (1981) 2 ILR (P&H) 127
Constitution of India, 1950 — Article 226
High Courts01 Jan 1980Dismissed
Puran Vs Kapoora and Others
Punjab And Haryana At Chandigarh · (1981) 2 ILR (P&H) 149
Criminal Procedure Code, 1898 (CrPC) — Section 146(1B)Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 145(4), 146, 146(1)
High Courts01 Jan 1980Dismissed
Gurbachan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1980) 2 ILR (P&H) 319
Childrens Act, 1960 — Section 361Criminal Procedure Code, 1973 (CrPC) — Section 360, 360(1), 360(10), 361, 562General Clauses Act, 1897 — Section 8(1)
High Courts01 Jan 1980Dismissed
Major Singh Vs Union of India (UOI) and Another
Punjab And Haryana At Chandigarh · (1980) 2 ILR (P&H) 359
Constitution of India, 1950 — Article 14, 143, 154, 155, 16Criminal Procedure Code, 1973 (CrPC) — Section 401, 401, 401(4A), 401(5), 402(3)General Clauses Act, 1897 — Section 3(60), 3(8)
High Courts01 Jan 1980
Parveen Chander Chadha and Another Vs Raj Kumar Thapar and Another
Punjab And Haryana At Chandigarh · AIR 1980 P&H 217
High Courts01 Jan 1980Allowed
Raj Kumar, A.S.I. Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1981) 1 ILR (P&H) 306
Punjab Police Rules, 1934 — Rule 13.1, 13.10, 13.12, 13.18, 13.4
High Courts01 Jan 1980Dismissed
Lachhman Dass and Another Vs Madan Lal
Punjab And Haryana At Chandigarh · (1981) 1 ILR (P&H) 557
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(3), 13(4)
High Courts01 Jan 1980Dismissed
Raj Kumar Alias Prithvi Singh and Another Vs Amar Singh and Others
Punjab And Haryana At Chandigarh · (1980) 2 ILR (P&H) 463
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 3, Order 7 Rule 11, 107, 107(1), 107(2)
High Courts01 Jan 1980Dismissed
Kasturi Lal Jain Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 61
Punjab Co-operative Societies Act, 1961 — Section 57, 57(2)Punjab Co-operative Societies Rules, 1963 — Rule 65
High Courts01 Jan 1980Allowed
State of Punjab and Others Vs Saroj Devi Etc.
Punjab And Haryana At Chandigarh · (1981) 2 ILR (P&H) 43
High Courts01 Jan 1980Allowed
Dina Nath and Others Vs Tarn Chand and Sons and Others
Punjab And Haryana At Chandigarh · (1980) 01 P&H CK 0038
High Courts01 Jan 1980
COMMISSIONER OF INCOME TAX Vs PATIALA FLOUR MILLS CO. PVT. LTD.
Punjab And Haryana At Chandigarh · (1981) 20 CTR 124
Income Tax Act, 1961 — Section 10
High Courts01 Jan 1980Dismissed
Mohinder Singh Vs Siri Chand
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 55
East Punjab Urban Rent Restriction Act, 1949 — Section 20East Punjab Urban Rent Restriction Rules, 1949 — Rule 10Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13, 13(1), 13(2), 24, 24(2)