High Courts01 Jan 1980
Renuka Batra Vs Grindlays Bank Ltd. and Others
Punjab And Haryana At Chandigarh · AIR 1980 P&H 146
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 46, Order 21 Rule 48, Order 21 Rule 52, Order 21 Rule 58, 2(17)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1980
404 judgments · page 18 of 21
High Courts01 Jan 1980
Santosh Kumari Vs Mohan Lal
Punjab And Haryana At Chandigarh · AIR 1980 P&H 325 : (1981) 1 ILR (P&H) 236
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, Order 21 Rule 32(1), Order 21 Rule 32(2), Order 21 Rule 32(3)Hindu Marriage (Amendment) Act, 1984 — Section 13(1A), 18, 23, 23(1)Hindu Marriage Act, 1955 — Section 13, 13(1), 9
High Courts01 Jan 1980
Des Raj Vs Sham Lal
Punjab And Haryana At Chandigarh · AIR 1980 P&H 229 : (1980) 2 ILR (P&H) 278
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 2
High Courts01 Jan 1980
Ram Kali and Another Vs Pardip Kumar and Others
Punjab And Haryana At Chandigarh · AIR 1980 P&H 345
High Courts01 Jan 1980
Om Parkash Vs Municipality, Bhatinda and Another
Punjab And Haryana At Chandigarh · AIR 1980 P&H 254 : (1980) 2 ILR (P&H) 293
Constitution of India, 1950 — Article 14, 19(1), 31, 31(5)Government of India Act, 1935 — Section 299Punjab Municipal Act, 1911 — Section 169, 171, 172, 173, 174
High Courts01 Jan 1980
Atlas Cycle Industries Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1981) 21 CTR 123 : (1982) 133 ITR 231
Income Tax (Appellate Tribunal) Rules, 1963 — Rule 11, 29Income Tax Act, 1961 — Section 254
High Courts01 Jan 1980
Commissioner of Income Tax (Central) Vs Sanitary Improvement and Tiles Manufacturing Co.
Punjab And Haryana At Chandigarh · (1982) 133 ITR 334
Income Tax Act, 1961 — Section 271(1)
High Courts01 Jan 1980
Commissioner of Income Tax Vs Arun Spinning Mills
Punjab And Haryana At Chandigarh · (1981) 21 CTR 128 : (1982) 133 ITR 382
Income Tax Act, 1961 — Section 33, 43(1), 43A(1), 43A(2)
High Courts01 Jan 1980
Saraswati Industrial Syndicate Ltd. Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1982) 133 ITR 812
Income Tax Act, 1922 — Section 18AIndependence Act, 1947 — Section 18(3)
High Courts01 Jan 1980
Smt. Dayawanti Vs Commissioner of Wealth-tax
Punjab And Haryana At Chandigarh · (1981) 20 CTR 114 : (1981) 1 ILR (P&H) 593 : (1981) 128 ITR 504
Wealth Tax Act, 1957 — Section 18(1), 18(2), 18(3), 35
High Courts01 Jan 1980
Commissioner of Wealth-tax Vs Smt. Kamla Devi
Punjab And Haryana At Chandigarh · (1980) 126 ITR 483
Wealth Tax Act, 1957 — Section 18(1)
High Courts01 Jan 1980
Munshi Ram Kheru Ram Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1980) 01 P&H CK 0065
Civil Procedure Code, 1908 (CPC) — Section 115Punjab General Sales Tax Act, 1948 — Section 10, 11, 11A, 22
High Courts01 Jan 1980Allowed
Paul Electric Company Vs The Assistant Excise and Taxation Commissioner (Inspection)
Punjab And Haryana At Chandigarh · (1980) 2 ILR (P&H) 199 : (1980) 46 STC 504
Constitution of India, 1950 — Article 226, 227Punjab General Sales Tax Act, 1948 — Section 21, 4, 5, 6
High Courts01 Jan 1980
The State of Punjab Vs Gurdip Singh and Others
Punjab And Haryana At Chandigarh · (1980) CriLJ 1027
Criminal Procedure Code, 1973 (CrPC) — Section 321
High Courts01 Jan 1980
Bhagwant Singh Vs Surjit Kaur
Punjab And Haryana At Chandigarh · (1981) CriLJ 151 : (1981) 2 ILR (P&H) 285
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127Hindu Marriage Act, 1955 — Section 10
High Courts01 Jan 1980
Sarwan Singh and Another Vs Banti and Others
Punjab And Haryana At Chandigarh · AIR 1980 P&H 349
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 15
High Courts01 Jan 1980Dismissed
Northern India Rubber Mills (Sales) Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1980) 01 P&H CK 0060
Punjab General Sales Tax Act, 1948 — Section 6
High Courts01 Jan 1980
Official Liquidator, Khosla Fans (India) P. Ltd. (In Liquidation) Vs Ramesh Khosla and Others
Punjab And Haryana At Chandigarh · (1983) 53 CompCas 858
Companies (Court) Rules, 1959 — Rule 9Companies Act, 1913 — Section 171Companies Act, 1956 — Section 10, 2(11), 446, 454(5A), 478
High Courts01 Jan 1980
Smt. Meera Jaiswal Vs Commissioner of Wealth-tax
Punjab And Haryana At Chandigarh · (1981) 20 CTR 128 : (1982) 136 ITR 548
Wealth Tax Act, 1957 — Section 5(1)
High Courts01 Jan 1980
Kapur Weaving Factory Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1980) 46 STC 494
Punjab General Sales Tax Act, 1948 — Section 11, 22