COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 1980

404 judgments · page 16 of 21

High Courts05 Feb 1980

Trading Engineering Vs Nirmala Devi and Another

Punjab And Haryana At Chandigarh · (1980) ACJ 230 : AIR 1980 P&H 115 : (1980) 2 ILR (P&H) 385

Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 5Motor Vehicles Act, 1939 — Section 110

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High Courts05 Feb 1980Dismissed

Tara Singh and Co. Vs Commissioner of Income Tax

Punjab And Haryana At Chandigarh · (1980) 4 TAXMAN 99

Income Tax Act, 1961 — Section 144, 145, 145(1)

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High Courts05 Feb 1980Allowed

Ram Piari Vs V. Banwari Lal and Others

Punjab And Haryana At Chandigarh · (1981) ACJ 18

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High Courts02 Feb 1980

Narinder Nath Sharma and anr. Vs Union of India

Punjab And Haryana At Chandigarh · (1989) 1 CurLJ 581 : (1989) PLJ 698 : (1990) 1 RRR 439

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High Courts01 Feb 1980Dismissed

The State of Punjab Vs Massa Singh

Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 200

Civil Procedure Code, 1908 (CPC) — Section 80East Punjab Utilization of Lands Act, 1949 — Section 12, 14, 14(2), 3

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High Courts29 Jan 1980Allowed

Shri Beant Singh Vs Smt. Harbans Kaur

Punjab And Haryana At Chandigarh · (1980) 01 P&H CK 0100

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High Courts29 Jan 1980

Samuel Politus and Another Vs Aziz William Bishop and Others

Punjab And Haryana At Chandigarh · (1980) CriLJ 309

Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 482

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High Courts28 Jan 1980Allowed

Sham Lal Vs Shmt. Janak Dulari and others

Punjab And Haryana At Chandigarh · (1980) 01 P&H CK 0099

Motor Vehicles Act, 1988 — Section 110A

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High Courts25 Jan 1980Allowed

Sat Narain Vs Narain Dass and another

Punjab And Haryana At Chandigarh · (1980) 01 P&H CK 0101

Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 1(3)

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High Courts24 Jan 1980

Mam Chand and Others Vs The State of Haryana

Punjab And Haryana At Chandigarh · (1981) CriLJ 190

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 148, 149, 302, 323

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High Courts23 Jan 1980

Commissioner of Income Tax Vs Lakshmi Precision Screws Ltd.

Punjab And Haryana At Chandigarh · (1980) 125 ITR 338

Income Tax Act, 1961 — Section 33(1)

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High Courts23 Jan 1980Dismissed

Lachhman Vs Ram Chand

Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 257

Punjab Security of Land Tenures Act, 1953 — Section 17A

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High Courts21 Jan 1980

Karam Singh and another Vs The Financial Commissioner, Punjab, Chandigarh and others

Punjab And Haryana At Chandigarh · (1980) 01 P&H CK 0023

Punjab Security of Land Tenures Act, 1953 — Section 10A(a)

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High Courts21 Jan 1980

Commissioner of Income Tax Vs Hill Goods Truck Owners Union

Punjab And Haryana At Chandigarh · (1980) 4 TAXMAN 20

Income Tax Act, 1961 — Section 10, 10(6), 28, 28(iii)

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High Courts18 Jan 1980

Paramjit Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1980) ACJ 346

Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 304A

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High Courts18 Jan 1980Allowed

Makhan Singh and others Vs Tara Singh and others

Punjab And Haryana At Chandigarh · (1980) 01 P&H CK 0018

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High Courts18 Jan 1980

Commissioner of Income Tax Vs Rattan Trust

Punjab And Haryana At Chandigarh · (1980) 16 CTR 38 : (1980) 123 ITR 562

Income Tax Act, 1961 — Section 11, 13, 13(1)Wealth Tax Act, 1957 — Section 21A

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High Courts17 Jan 1980Allowed

Darshan Kumar Vs Mahant Bhagwan Parkash

Punjab And Haryana At Chandigarh · (1980) 01 P&H CK 0088

East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)(a)(1)

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High Courts16 Jan 1980Allowed

The Radaur Cane Growers Co-op. Society Ltd. Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 216

Constitution of India, 1950 — Article 226

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High Courts16 Jan 1980

Chaman Lal Vs Munhi Ram and others

Punjab And Haryana At Chandigarh · (1980) 01 P&H CK 0091

East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)(a)(i)

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