COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 1980

404 judgments · page 15 of 21

High Courts19 Feb 1980

Brij Mohan Vs The Chief Administrator, Union Territory, Chandigarh and Others

Punjab And Haryana At Chandigarh · AIR 1980 P&H 236 : (1980) 2 ILR (P&H) 231

Capital of Punjab (Development and Regulation) Act, 1952 — Section 8Chandigarh (Sales of Sites and Buildings) Rules, 1960 — Rule 8Constitution of India, 1950 — Article 226(3)

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High Courts19 Feb 1980Allowed

Dhani Ram Vs Ganesh Dass

Punjab And Haryana At Chandigarh · (1980) 02 P&H CK 0005

Transfer of Property Act, 1882 — Section 106

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High Courts18 Feb 1980

Sada Singh Vs The State of Punjab and Another

Punjab And Haryana At Chandigarh · AIR 1980 P&H 222

Constitution of India, 1950 — Article 19, 20, 20(1)Punjab New Capital (Periphery) Control Act, 1952 — Section 12(1), 12(2), 5, 6, 6(6)

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High Courts15 Feb 1980Dismissed

Fateh Singh Vs The State of Haryana and Others

Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 222

Constitution of India, 1950 — Article 13, 14, 19, 31, 31A

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High Courts13 Feb 1980

Ranbir Engineering Mills Store Vs Income Tax Officer

Punjab And Haryana At Chandigarh · (1980) 126 ITR 512

Income Tax Act, 1961 — Section 147, 148

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High Courts12 Feb 1980

Commissioner of Income Tax (Central) Vs Smt. Bimla Vati

Punjab And Haryana At Chandigarh · (1980) 18 CTR 94 : (1980) 124 ITR 891

Income Tax Act, 1961 — Section 147

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High Courts12 Feb 1980Dismissed

Mst. Sadiqan and others Vs Mst. Jubedian and others

Punjab And Haryana At Chandigarh · (1980) 02 P&H CK 0018

East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)(a)(i)

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High Courts11 Feb 1980Dismissed

Jagan Nath Aggarwal Vs Smt. Neelam Rani

Punjab And Haryana At Chandigarh · (1980) 1 RCR(Rent) 610

Transfer of Property Act, 1882 — Section 106

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High Courts11 Feb 1980Allowed

Nikka Singh and others Vs Nachhattar Singh and others

Punjab And Haryana At Chandigarh · (1980) 02 P&H CK 0035

Evidence Act, 1872 — Section 50

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High Courts11 Feb 1980

Salig Ram Kanhaya Lal Vs Commissioner of Income Tax

Punjab And Haryana At Chandigarh · (1982) 133 ITR 915

Income Tax Act, 1961 — Section 145

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High Courts11 Feb 1980Dismissed

Bharat Textile Mills Vs Punjab State and Others

Punjab And Haryana At Chandigarh · (1981) 1 ILR (P&H) 421

Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 10(1), 12(5), 2A, 39

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High Courts11 Feb 1980Dismissed

Shri Mati Durga Devi Vs Ram Lok

Punjab And Haryana At Chandigarh · (1980) 02 P&H CK 0004

East Punjab Urban Rent Restriction Act, 1949 — Section 13

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High Courts11 Feb 1980Dismissed

Inder Singh Vs Smt. Sudarshan Sood and others

Punjab And Haryana At Chandigarh · (1980) 1 RCR(Rent) 560

East Punjab Urban Rent Restriction Act, 1949 — Section 13

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High Courts07 Feb 1980Allowed

Bawa Singh Vs Sudagar Singh

Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 501

Northern India Canal and Drainage Act, 1873 — Section 28, 68

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High Courts07 Feb 1980Dismissed

Bihari Lal Vs The Dy Registrar Co-operative Socities and Others

Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 211

Constitution of India, 1950 — Article 14, 226, 227

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High Courts07 Feb 1980

Lehri and Others Vs Arjan Dass and Others

Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 252

Punjab Village Common Lands (Regulation) Act, 1961 — Section 13, 13B, 2

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High Courts07 Feb 1980Dismissed

Commonwealth Assurance Company Ltd. now merged in New India Assurance Co. Ltd. Vs Vishan Devi and Others

Punjab And Haryana At Chandigarh · (1981) ACJ 7

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High Courts06 Feb 1980Dismissed

Bal Kaur and others Vs Additional Director, Consolidation of Holdings, Punjab, Ullundur and others

Punjab And Haryana At Chandigarh · (1980) 02 P&H CK 0034

East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42

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High Courts06 Feb 1980

Messrs East Punjab Traders Vs Shri Gurpiara(sic) Lal Saggar

Punjab And Haryana At Chandigarh · (1980) 02 P&H CK 0028

East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)(a)

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High Courts06 Feb 1980Dismissed

M/s Kasturba Sewa Mandir Rajpuka Township Vs Mst. Bachan Kaur and others

Punjab And Haryana At Chandigarh · (1980) 02 P&H CK 0003

Motor Vehicles Act, 1988 — Section 110

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