High Courts06 Mar 1980Allowed
Hazari Lal Vs The Financial Commissioner, Punjab and others
Punjab And Haryana At Chandigarh · (1980) 03 P&H CK 0025
Punjab Security of Land Tenures Act, 1953 — Section 14A(i)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1980
404 judgments · page 14 of 21
High Courts06 Mar 1980Dismissed
Smt. Rukman Vs The Financial Commissioner, Revenue Punjab and Another
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 197
Punjab Security of Land Tenures Act, 1953 — Section 10A, 18, 6, 9
High Courts06 Mar 1980Dismissed
Oriental Fire And General Insurance Company Ltd., and others Vs Smt. Manjit kaur and others
Punjab And Haryana At Chandigarh · (1980) 03 P&H CK 0006
Penal Code, 1860 (IPC) — Section 304A
High Courts05 Mar 1980Allowed
Jodha Vs The Financial Commissioner Revenue and Others
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 331
Punjab Security of Land Tenures Act, 1953 — Section 19F, 5B
High Courts05 Mar 1980Allowed
M/s Harnarain Dass Ghadsi Ram, Moga Mandi Vs M/S Lal Chand Balwant Rai, Moga Mandi and others
Punjab And Haryana At Chandigarh · (1980) 03 P&H CK 0001
Evidence Act, 1872 — Section 35
High Courts04 Mar 1980Allowed
Smt. Ram Piari Vs M/s Delhi Fruit Company and others
Punjab And Haryana At Chandigarh · (1980) 1 RCR(Rent) 512
East Punjab Urban Rent Restriction Act, 1949 — Section 2(c)
High Courts04 Mar 1980
Atlas Cycle Industries Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1980) 4 TAXMAN 186
Income Tax Act, 1961 — Section 37(1)
High Courts03 Mar 1980
Commissioner of Income Tax Vs Vidya Sagar and Anand Sagar
Punjab And Haryana At Chandigarh · (1980) 4 TAXMAN 37
Income Tax Act, 1961 — Section 271(1)(iii), 274(2)
High Courts03 Mar 1980Dismissed
Oriental Fire and General Insurance Co. Ltd. and another Vs Dhanwant Singh and another
Punjab And Haryana At Chandigarh · (1980) 03 P&H CK 0030
Penal Code, 1860 (IPC) — Section 279, 427
High Courts03 Mar 1980
Commissioner of Income Tax Vs Vidya Sagar and Another
Punjab And Haryana At Chandigarh · (1980) 125 ITR 636
Income Tax Act, 1961 — Section 271(1)
High Courts29 Feb 1980Allowed
Lekh Raj Vs The State
Punjab And Haryana At Chandigarh · (1980) 02 P&H CK 0026
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts28 Feb 1980Dismissed
Kamal Arora Vs Amar Singh and Another
Punjab And Haryana At Chandigarh · (1980) 2 ILR (P&H) 416 : (1980) 1 RCR(Rent) 530
Capital of Punjab (Development and Regulation) Act, 1952 — Section 10(1), 11, 13(2), 18, 19Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Contract Act, 1872 — Section 23
High Courts27 Feb 1980
Ram Saroop Pawan Kumar Vs Income Tax Officer
Punjab And Haryana At Chandigarh · (1980) 18 CTR 101 : (1980) 125 ITR 603
Income Tax Act, 1961 — Section 131, 131(1), 131(3), 133A(4)
High Courts27 Feb 1980Allowed
The State of Punjab Vs Smt. Lila Wati
Punjab And Haryana At Chandigarh · (1980) 02 P&H CK 0014
Punjab Requisitioning and Acquisition of Immovable Property Act, 1952 — Section 8(4)(a)
High Courts26 Feb 1980
Mahipal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1980) CriLJ 772 : (1980) 2 ILR (P&H) 412
Prevention of Food Adulteration Act, 1954 — Section 16
High Courts25 Feb 1980
Sampuran Singh and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (1980) CriLJ 951
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304, 34
High Courts22 Feb 1980Dismissed
Jagir Singh Vs Smt. Resham kaur and others
Punjab And Haryana At Chandigarh · (1980) 02 P&H CK 0033
Transfer of Property Act, 1882 — Section 14(1)
High Courts20 Feb 1980Allowed
Firm M/s Talwar Spinners, Kashmir Road, Amritsar and others Vs Smt. Veena Tandon
Punjab And Haryana At Chandigarh · (1980) 02 P&H CK 0019
High Courts20 Feb 1980Dismissed
Ramesh Chand Vs Radha Kishan and others
Punjab And Haryana At Chandigarh · (1980) 02 P&H CK 0008
High Courts19 Feb 1980
Mohinder Singh Vs Union of India and Another
Punjab And Haryana At Chandigarh · AIR 1980 P&H 282 : (1980) 2 ILR (P&H) 243
Capital of Punjab (Development and Regulation) Act, 1952 — Section 8Constitution of India, 1950 — Article 14Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 5