COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 1980

404 judgments · page 21 of 21

High Courts01 Jan 1980

Commissioner of Income Tax Vs Pretty Cycle Industries

Punjab And Haryana At Chandigarh · (1980) 16 CTR 56 : (1980) 123 ITR 227

High Courts01 Jan 1980

Punjab And Haryana At Chandigarh · (1980) 18 CTR 98 : (1980) 125 ITR 549

Income Tax Act, 1961 — Section 139(1), 139(2), 147, 148, 271(1)

High Courts01 Jan 1980Dismissed

Punjab And Haryana At Chandigarh · (1981) 2 ILR (P&H) 73

Constitution of India, 1950 — Article 311, 311(2)Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 5(2)

High Courts01 Jan 1980Dismissed

Punjab And Haryana At Chandigarh · (1981) 1 ILR (P&H) 472

Motor Vehicles Act, 1939 — Section 47(3), 50, 53(2), 57, 57(3)