High Courts16 Jan 1980Dismissed
Mbhar Singh Vs Urmila Devi
Punjab And Haryana At Chandigarh · (1980) 01 P&H CK 0089
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1980
404 judgments · page 17 of 21
High Courts15 Jan 1980Allowed
Sham Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1980) 2 ILR (P&H) 219
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 432Penal Code, 1860 (IPC) — Section 68, 69
High Courts15 Jan 1980
Lilawati alias Pushpawati and Others Vs Shiv Singh and Others
Punjab And Haryana At Chandigarh · (1980) ACJ 519
High Courts14 Jan 1980
Kashmiri Lal Vs The Dy. Commissioner, Sonepat and Others
Punjab And Haryana At Chandigarh · AIR 1980 P&H 209 : (1980) 2 ILR (P&H) 88
Penal Code, 1860 (IPC) — Section 304Punjab Co-operative Societies Act, 1961 — Section 27(1A)Punjab Gram Panchayat Act, 1952 — Section 102(1)
High Courts14 Jan 1980Dismissed
Devi Dass Vs Mohan Lal
Punjab And Haryana At Chandigarh · (1980) 01 P&H CK 0080
High Courts14 Jan 1980Allowed
Man Mohan Nath and another Vs Smt. Kesra Devi and others
Punjab And Haryana At Chandigarh · (1980) 01 P&H CK 0003
East Punjab Urban Rent Restriction Act, 1949 — Section 2
High Courts11 Jan 1980Allowed
Union of India (UOI) Vs Burma Nand
Punjab And Haryana At Chandigarh · (1980) 2 ILR (P&H) 211
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts11 Jan 1980
Kundan Lal and Another Vs Mehtab Ram and Another
Punjab And Haryana At Chandigarh · AIR 1980 P&H 182 : (1980) 2 ILR (P&H) 216
Arbitration Act, 1940 — Section 20, 23
High Courts11 Jan 1980Dismissed
Electronics Limited Vs Superintendent of Central Excise, Range III and Others
Punjab And Haryana At Chandigarh · (1980) CENCUS 175 : (1980) 6 ELT 350
Constitution of India, 1950 — Article 226, 227
High Courts11 Jan 1980Dismissed
Hardhan Singh Vs Mangal and others
Punjab And Haryana At Chandigarh · (1980) 01 P&H CK 0015
Limitation Act, 1963 — Section 5
High Courts10 Jan 1980
Jaswant Singh Vs Chuni Lal and Others
Punjab And Haryana At Chandigarh · AIR 1980 P&H 137 : (1980) 1 RCR(Rent) 710 : (1980) 1 RCR(Rent) 558
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13, 13(2), 4, 4(1)
High Courts10 Jan 1980Allowed
Mul Chand and others Vs Saiya Narain and others
Punjab And Haryana At Chandigarh · (1980) 01 P&H CK 0009
High Courts08 Jan 1980Dismissed
Smt. Kallo Bai and others Vs Gopal Dey and others
Punjab And Haryana At Chandigarh · (1980) 01 P&H CK 0090
High Courts08 Jan 1980
Balwant Singh Gill and Others Vs Gurdev Singh Brar and Others
Punjab And Haryana At Chandigarh · AIR 1980 P&H 139 : (1980) 2 ILR (P&H) 208
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 3
High Courts07 Jan 1980Dismissed
Vijay Kumar and Others Vs Gurbachan Singh and Orthes
Punjab And Haryana At Chandigarh · (1982) ACJ 104
High Courts07 Jan 1980
Commissioner of Income Tax Vs Eclat Auto Agency
Punjab And Haryana At Chandigarh · (1981) 131 ITR 21
Income Tax Act, 1961 — Section 185Partnership Act, 1932 — Section 33, 43
High Courts07 Jan 1980
Leader Engineering Works Industrial Town Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1980) 3 TAXMAN 477
Income Tax Act, 1961 — Section 155(5), 34(3)(a)
High Courts01 Jan 1980
Commissioner of Income Tax Vs Gurinder Singh Karion
Punjab And Haryana At Chandigarh · (1982) 133 ITR 300
Income Tax Act, 1961 — Section 37(1)Income Tax Rules, 1962 — Rule 5
High Courts01 Jan 1980
Gupta Steel Industries and Others Vs Balbir Kumar and Others
Punjab And Haryana At Chandigarh · AIR 1980 P&H 215 : (1981) 1 ILR (P&H) 103
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 11, Order 26 Rule 12, 151Partnership Act, 1932 — Section 46, 47, 48
High Courts01 Jan 1980
Sarup Chand Vs Nagar Palika, Sangrur and Others
Punjab And Haryana At Chandigarh · AIR 1980 P&H 114
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), 115