High Courts28 Jul 1980
Commissioner of Income Tax Vs Manohar Lal Nagpal
Punjab And Haryana At Chandigarh · (1983) 139 ITR 157
Income Tax Act, 1961 — Section 159, 256(1), 256(2)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1980
404 judgments · page 8 of 21
High Courts28 Jul 1980
Commissioner of Income Tax Vs Fazilka Dabwali Transport Co. (P.) Ltd.
Punjab And Haryana At Chandigarh · (1981) 129 ITR 15
Evidence Act, 1872 — Section 105Income Tax Act, 1961 — Section 256(1), 256(2), 271(1)
High Courts28 Jul 1980
Joginder Singh Saini Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · AIR 1981 P&H 170 : (1981) 1 ILR (P&H) 601
Civil Procedure Code Amendment Act, 1973 — Order 41 Rule 25
High Courts28 Jul 1980
Jagdish Ram Shankar Dass Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1981) 5 TAXMAN 80
Income Tax Act, 1961 — Section 184(4), 184(7)
High Courts25 Jul 1980Allowed
Commissioner of Income Tax Vs Avtar Singh and Sons
Punjab And Haryana At Chandigarh · (1981) 5 TAXMAN 61
Income Tax Act, 1961 — Section 40A(3), 66(1)
High Courts24 Jul 1980Allowed
F.C. (Taxation) Punjab etc. Vs Sujan Singh etc.
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 52
Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 24, 3, 3(1), 33, 34(2)
High Courts23 Jul 1980Dismissed
Laxmi Narain and others Vs The State Of Haryana
Punjab And Haryana At Chandigarh · (1980) 07 P&H CK 0052
Essential Commodities Act, 1955 — Section 7
High Courts21 Jul 1980
Batala Timber House Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1981) 128 ITR 395 : (1981) 5 TAXMAN 222
Income Tax Act, 1961 — Section 263
High Courts21 Jul 1980Dismissed
Deputy Chief Mechanical Engineer, Northern Railway Jagadhri Workshop, Jagadhri Vs Joginder Singh
Punjab And Haryana At Chandigarh · (1980) 07 P&H CK 0045
Payment of Wages Act, 1936 — Section 7
High Courts21 Jul 1980Dismissed
The Deputy Chief Mechanical Engineer, Northern Railway Jagadhri Workshop, Jagadhri Vs Joginder Singh
Punjab And Haryana At Chandigarh · (1980) 07 P&H CK 0002
Payment of Wages Act, 1936 — Section 15, 7
High Courts19 Jul 1980
Commissioner of Income Tax Vs Jagadhri Electric Supply and Industrial Co.
Punjab And Haryana At Chandigarh · (1983) 140 ITR 504
Income Tax Act, 1961 — Section 263, 263(1)
High Courts19 Jul 1980
State of Punjab Vs Amar Chand Walia
Punjab And Haryana At Chandigarh · AIR 1980 P&H 318
Civil Procedure Code, 1908 (CPC) — Order 27 Rule 1, Order 27 Rule 5
High Courts18 Jul 1980
Gurnam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1980) 07 P&H CK 0051
Punjab Excise Act, 1914 — Section 61(1)(c)
High Courts18 Jul 1980
Om Parkash Vs Jaspal Singh
Punjab And Haryana At Chandigarh · (1981) PLJ 29 : (1986) RRR 409
High Courts18 Jul 1980
Kusum Jalali and another Vs Megh Raj and others
Punjab And Haryana At Chandigarh · (1980) 07 P&H CK 0017
High Courts18 Jul 1980Allowed
Mithu Singh and another Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1980) 07 P&H CK 0016
Penal Code, 1860 (IPC) — Section 34
High Courts18 Jul 1980Allowed
Lachhman Dass and Another Vs Madan Lal
Punjab And Haryana At Chandigarh · (1980) 07 P&H CK 0004
East Punjab Urban Rent Restriction Act, 1949 — Section 13(4)
High Courts17 Jul 1980Dismissed
Shri Sanatan Dharam Mahabir Dal (Regd.) Bhatinda Vs M/s Bharat Motor Company Bhatinda
Punjab And Haryana At Chandigarh · (1980) 07 P&H CK 0003
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 3
High Courts16 Jul 1980
Employees State Insurance Corporation, Chandigarh Vs Oswal Woolen Mills Ltd., Millar Ganj, Ludhiana
Punjab And Haryana At Chandigarh · (1980) 07 P&H CK 0048
Employees State Insurance Act, 1948 — Section 2(9)
High Courts16 Jul 1980
Ranbir Singh Vs Chand
Punjab And Haryana At Chandigarh · (1984) PLJ 562 : (1984) RRR 175