High Courts16 Jul 1980
Commissioner of Income Tax Vs Bhagat Industries Corporation Ltd.
Punjab And Haryana At Chandigarh · (1980) 18 CTR 247 : (1980) 126 ITR 645
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1980
404 judgments · page 9 of 21
High Courts16 Jul 1980Allowed
Malkiat Singh Vs Executive Engineer Jullundur Drainage Division, Jullundur
Punjab And Haryana At Chandigarh · (1980) 07 P&H CK 0008
Industrial Disputes Act, 1947 — Section 13
High Courts15 Jul 1980
Manjit Singh Vs State Bank of India
Punjab And Haryana At Chandigarh · AIR 1980 P&H 317 : (1980) CurLJ 361 : (1980) ILR (P&H) 533 : (1980) PLJ 575 : (1980) PLR 603 : (1980) Rev.LR 388
High Courts15 Jul 1980
Sudarshan Kumar Vs Shri Kesar Mal
Punjab And Haryana At Chandigarh · (1980) 2 RCR(Rent) 223
High Courts15 Jul 1980Dismissed
Pritam Singh Vs Smt. Sibo
Punjab And Haryana At Chandigarh · (1980) 2 RCR(Rent) 144
Punjab Relief of Indebtedness Act, 1934 — Section 31
High Courts14 Jul 1980
Commissioner of Income Tax Vs Siri Ram Baij Nath
Punjab And Haryana At Chandigarh · (1981) 130 ITR 680
Income Tax Act, 1961 — Section 11, 184, 184(7)
High Courts14 Jul 1980Allowed
Smt. Raminder Kaur and others Vs Sari Surinder Singh and others
Punjab And Haryana At Chandigarh · (1980) 07 P&H CK 0012
Limitation Act, 1963 — Section 5
High Courts08 Jul 1980
COL. HIS HIGHNESS RAJA SIR HARINDAR SINGH Vs COMMISSIONER OF WEALTH TAX.
Punjab And Haryana At Chandigarh · (1981) 24 CTR 252
High Courts08 Jul 1980
Commissioner of Wealth-tax Vs M.R. Mahajan
Punjab And Haryana At Chandigarh · (1980) 18 CTR 253 : (1980) 126 ITR 706
Finance Act, 1969 — Section 24Wealth Tax Act, 1957 — Section 18(1)
High Courts08 Jul 1980
Khosla Fans (India) Private Ltd. Vs Ramesh Khosla and Others
Punjab And Haryana At Chandigarh · (1981) 2 ILR (P&H) 271
Companies (Court) Rules, 1959 — Rule 9Companies Act, 1956 — Section 10, 10(2), 162, 165, 171Criminal Procedure Code, 1973 (CrPC) — Section 194, 194(1), 482
High Courts08 Jul 1980Dismissed
H.S. Bains Vs U.T. Chandigarh and Another
Punjab And Haryana At Chandigarh · (1980) 2 ILR (P&H) 41
Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 156(2), 156(3), 157Penal Code, 1860 (IPC) — Section 352, 353, 448, 451, 506
High Courts08 Jul 1980
COMMISSIONER OF INCOME TAX Vs J. K. BERI, LEGAL HEIR OF P. N. BERI.
Punjab And Haryana At Chandigarh · (1981) 21 CTR 136
Income Tax Act, 1961 — Section 271(1)(a)
High Courts08 Jul 1980
Datu Ram Kanhaya Lal Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1981) 48 STC 173
Punjab General Sales Tax Act, 1948 — Section 11A, 22
High Courts08 Jul 1980
Jaswinder Kaur Vs Kulwant Singh
Punjab And Haryana At Chandigarh · AIR 1980 P&H 220
Hindu Marriage Act, 1955 — Section 13(1), 9
High Courts08 Jul 1980Dismissed
Malik Lah Labhu Masih Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1981) 1 ILR (P&H) 463
Colonization of Government Lands Act, 1912 — Section 10, 10(2), 10(4)Punjab Security of Land Tenures Act, 1953 — Section 14A, 18, 19DD, 9
High Courts05 Jul 1980
Gurmej Singh and Others Vs The Financial Commissioner, Revenue, Punjab, Chandigarh and Others
Punjab And Haryana At Chandigarh · AIR 1981 P&H 34 : (1981) 1 ILR (P&H) 81
Constitution of India, 1950 — Article 226, 227Punjab Security of Land Tenures Act, 1953 — Section 14Punjab Security of Land Tenures Rules, 1956 — Rule 22
High Courts05 Jul 1980
Joginder Singh Vs Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (1981) 128 ITR 14
Income Tax Act, 1961 — Section 124, 124(4), 124(5), 132, 132(1)
High Courts05 Jul 1980
Commissioner of Income Tax Vs Ram Nath Prem Kumar
Punjab And Haryana At Chandigarh · (1980) 124 ITR 404
Income Tax Act, 1961 — Section 154, 40A(3)
High Courts05 Jul 1980
Commissioner of Income Tax Vs Lachhman Dass Oswal
Punjab And Haryana At Chandigarh · (1980) 126 ITR 446
Income Tax Act, 1961 — Section 148
High Courts05 Jul 1980
Sewal Singh Ajit Singh Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1980) 18 CTR 224 : (1980) 126 ITR 732