High Courts07 May 1980Dismissed
True Lines (India) Industries Vs The Deputy Excise and Taxation Commissioner
Punjab And Haryana At Chandigarh · (1980) 46 STC 402
Punjab General Sales Tax Act, 1948 — Section 11A, 21
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1980
404 judgments · page 11 of 21
High Courts06 May 1980
Union of India Vs P. Govinda Rao and Others
Punjab And Haryana At Chandigarh · AIR 1980 P&H 323
Public Premises (Eviction of Unauthorised Occupants) Act, 1958 — Section 4, 7Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 19
High Courts05 May 1980Dismissed
Afgan Bus Service and Another Vs Gurbachan Singh and Others
Punjab And Haryana At Chandigarh · (1981) ACJ 299
High Courts05 May 1980Dismissed
M/s. Afgan Bus Service, Bus Stand Patiala and another Vs Gurbachan Singh and others
Punjab And Haryana At Chandigarh · (1981) ACJ 299
High Courts02 May 1980Dismissed
Skhchain Singh Vs Brar Transport Co.
Punjab And Haryana At Chandigarh · (1980) 05 P&H CK 0020
High Courts02 May 1980Dismissed
Ashwani Kumar and Others Vs Ram Rattan of and Others
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 14
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts02 May 1980Dismissed
Ashwani Kumar Kaushik and Another Vs Ram Rattan and Others
Punjab And Haryana At Chandigarh · (1981) 1 ILR (P&H) 388
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts30 Apr 1980Dismissed
Niranjan Singh and Others Vs Edward Ganj Public Welfare Association and Others
Punjab And Haryana At Chandigarh · (1980) 04 P&H CK 0013
Companies Act, 1956 — Section 171, 257, 629A
High Courts29 Apr 1980
Jaimal Singh Vs Shiromani Gurdwara Parbandhak Committee, Amritsar and Another
Punjab And Haryana At Chandigarh · AIR 1980 P&H 299 : (1980) 2 ILR (P&H) 443
Sikh Gurdwaras Act, 1925 — Section 142, 87, 87(1), 88, 88(3)
High Courts29 Apr 1980Dismissed
Smt. Sudha Rani Vs Life Insurance Corporation of India
Punjab And Haryana At Chandigarh · (1980) 04 P&H CK 0009
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts28 Apr 1980Dismissed
Prem Pal Vs Shrimati Raksha Chohan
Punjab And Haryana At Chandigarh · (1981) 1 ILR (P&H) 381 : (1980) 82 PLR 536
Hindu Marriage Act, 1955 — Section 9
High Courts28 Apr 1980
Commissioner of Income Tax Vs Sham Lal
Punjab And Haryana At Chandigarh · (1980) 18 CTR 89 : (1981) 127 ITR 816
High Courts28 Apr 1980
Sita Ram Vs R.D. Gupta and Others
Punjab And Haryana At Chandigarh · AIR 1981 P&H 83
Succession Act, 1925 — Section 63
High Courts28 Apr 1980
Prem Pal Vs Raksha Chohan
Punjab And Haryana At Chandigarh · (1981) 1 ILR (P&H) 381 : (1980) 82 PLR 536
Civil Procedure Code, 1908 (CPC) — Section 24Divorce Act, 1869 — Section 8Hindu Marriage Act, 1955 — Section 10, 13, 13(1), 13(2), 13A
High Courts27 Apr 1980
Sat Pal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 2 RCR(Criminal) 100
High Courts25 Apr 1980
Sewal Singh Ajit Singh Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1981) 5 TAXMAN 53
High Courts25 Apr 1980
Balwant Sigh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) AICLR 197 : (1983) 1 RCR(Criminal) 470
High Courts24 Apr 1980
Girdhari Lal Jain Vs Sushil Rani
Punjab And Haryana At Chandigarh · AIR 1980 P&H 348 : (1980) 2 RCR(Rent) 117
High Courts23 Apr 1980
Bhagwan Dass Vijay Kumar Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1980) 4 TAXMAN 233
Income Tax Act, 1961 — Section 271, 271(1), 271(1)(c)
High Courts23 Apr 1980
Shivcharan Dass Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1980) 4 TAXMAN 530
Income Tax Act, 1961 — Section 69