High Courts05 Jul 1980Dismissed
Kailash Oil Mills Vs Shri N.R. Goel and Assistant Excise and Taxation Commissioner and Others
Punjab And Haryana At Chandigarh · (1982) 50 STC 157
Punjab General Sales Tax Act, 1948 — Section 11A, 2, 21, 5, 6
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1980
404 judgments · page 10 of 21
High Courts05 Jul 1980
State of Punjab Vs Dr. Partap Singh
Punjab And Haryana At Chandigarh · (1981) 1 ILR (P&H) 134
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 80Constitution of India, 1950 — Article 300(1), 300(1)Punjab General Provident Fund Rules, 1936 — Rule 13.13
High Courts05 Jul 1980Dismissed
Excise and Taxation Commissioner and Another Vs Jagan Natu Sharma and Others
Punjab And Haryana At Chandigarh · (1981) 1 ILR (P&H) 175
Punjab Excise Subordinate Services Rules, 1943 — Rule 6
High Courts29 May 1980
Smt. Tarawanti and other Vs Gubmel Singh and others
Punjab And Haryana At Chandigarh · (1980) 05 P&H CK 0023
English Road Traffic Act, 1960 — Section 95(b)(i)
High Courts29 May 1980Dismissed
M/s Rubber House Vs M/s Excellsior Neediles Industries Pvt. Ltd.
Punjab And Haryana At Chandigarh · (1980) 05 P&H CK 0022
Haryana Urban (Control of Rent and Eviction) Rules, 1976 — Rule 5(i)
High Courts28 May 1980Allowed
Gian Devi and another Vs Gulzar Singh and others
Punjab And Haryana At Chandigarh · (1980) 05 P&H CK 0003
Evacuee Interest (Separation) Act, 1951 — Section 18
High Courts27 May 1980Dismissed
T.C.M. Woollen Mills Vs The Regional Provident Fund Commissioner and Others
Punjab And Haryana At Chandigarh · (1981) 1 ILR (P&H) 454
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B, 6
High Courts27 May 1980
Radhey Shyam Vs Haryana State
Punjab And Haryana At Chandigarh · AIR 1981 P&H 57
Land Acquisition Act, 1894 — Section 4, 6
High Courts22 May 1980Dismissed
Rattan Chand Vs Director, Food and Supplies
Punjab And Haryana At Chandigarh · (1981) 1 ILR (P&H) 449
Punjab Food and Supplies Department (State Service, Class III) Rules, 1968 — Rule 9, 9P, 9Q, 9Y
High Courts21 May 1980
Pokhar Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · AIR 1980 P&H 329 : (1981) 1 ILR (P&H) 440
Land Acquisition Act, 1894 — Section 12, 18, 26, 5, 54
High Courts20 May 1980
Kapal Dev Vs Sant Singh
Punjab And Haryana At Chandigarh · (1980) 05 P&H CK 0016
High Courts17 May 1980Allowed
Smt. Jaswantkaur Vs Shri Kaur Singh
Punjab And Haryana At Chandigarh · (1980) 05 P&H CK 0018
Hindu Marriage Act, 1955 — Section 13
High Courts17 May 1980
Avinash Chander Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1981) 1 ILR (P&H) 433
Punjab Civil Services Rules — Rule 4.21Punjab Food and Supplies Department (State Service, Class III) Rules, 1968 — Rule 11, 3
High Courts17 May 1980Dismissed
Kanwaljit Singh Sidhu and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1980) 2 ILR (P&H) 515
Constitution of India, 1950 — Article 14, 14, 14(4), 14(4), 15, 15
High Courts17 May 1980Allowed
Jalaur Singh Vs The Superintending Canal Officer S.C.C. at Ludhiana
Punjab And Haryana At Chandigarh · (1980) 05 P&H CK 0002
Northern India Canal and Drainage Act, 1873 — Section 30B(3)
High Courts16 May 1980Dismissed
M/s Bharai Textile Nulls Gaushala Road, Ludhiana Vs Punjab State and others
Punjab And Haryana At Chandigarh · (1980) 05 P&H CK 0004
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 39
High Courts15 May 1980
Mukhtiar Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1980 P&H 346
Constitution of India, 1950 — Article 14
High Courts12 May 1980
Commissioner of Income Tax Vs Avon Cycles (P.) Ltd.
Punjab And Haryana At Chandigarh · (1980) 4 TAXMAN 427
Income Tax Act, 1961 — Section 10, 148, 2(31), 2(32), 2(41)
High Courts09 May 1980
Gurbaksh Singh and Another Vs Vir Bhan
Punjab And Haryana At Chandigarh · (1980) CriLJ 1154
Criminal Procedure Code, 1973 (CrPC) — Section 203, 204, 246, 397, 398Penal Code, 1860 (IPC) — Section 392
High Courts07 May 1980Allowed
M/s. R.J. Wood and Company Pvt. Ltd. Vs The Assessing Authority, Faridabad and another
Punjab And Haryana At Chandigarh · (1980) 05 P&H CK 0024
Punjab Urban Immovable Property Tax Act, 1940 — Section 3, 9