High Courts16 Sept 1980Allowed
Baldev Raj Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1980) 09 P&H CK 0004
Opium Act, 1878 — Section 9(a)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1980
404 judgments · page 5 of 21
High Courts11 Sept 1980Allowed
Kesar Chand Vs Mukandi Ram and Others
Punjab And Haryana At Chandigarh · (1991) CivCC 33
High Courts11 Sept 1980
Manjit Singh Vs Harbhajan Kaur and Others
Punjab And Haryana At Chandigarh · (1980) 09 P&H CK 0017
High Courts10 Sept 1980Allowed
Ajit Singh Vs Secretary to The Punjab Government and Others
Punjab And Haryana At Chandigarh · (1980) 09 P&H CK 0010
Land Acquisition Act, 1894 — Section 18
High Courts09 Sept 1980
Sewa Singh Sadhu Singh Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1981) 48 STC 117
Punjab General Sales Tax Act, 1948 — Section 11
High Courts09 Sept 1980Allowed
Tek Chand Vs Wadhawa Ram
Punjab And Haryana At Chandigarh · (1980) 09 P&H CK 0014
Transfer of Property Act, 1882 — Section 106
High Courts09 Sept 1980
Shri Diwan Chand Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1980) 09 P&H CK 0002
Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(i)
High Courts08 Sept 1980Dismissed
Harnama Engineering Works (P) Limited Vs The Industrial Tribunal, Punjab Chandigarh and Others
Punjab And Haryana At Chandigarh · (1980) 09 P&H CK 0032
Constitution of India, 1950 — Article 226
High Courts05 Sept 1980Dismissed
Daya Nand Vs Amin Lal and Others
Punjab And Haryana At Chandigarh · (1980) 09 P&H CK 0033
Penal Code, 1860 (IPC) — Section 148, 149
High Courts05 Sept 1980
Kidar Singh Vs Kartar Singh
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 47
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 25
High Courts05 Sept 1980
Gurnam Singh, Judge (Retd.) Vs Union of India (UOI) and Another
Punjab And Haryana At Chandigarh · (1982) 1 ILR (P&H) 1 : (1981) 83 PLR 185
Constitution of India, 1950 — Article 226High Court Judges (Conditions of Service) Rules, 1956 — Rule 2High Court Judges (Salaries and Conditions of Service) Act, 1954 — Section 10, 13, 14, 24, 3
High Courts05 Sept 1980Allowed
Gurnam Singh, Judge (Retd) Punjab and Haryana High Court Chandigarh Vs The Union of India and Another
Punjab And Haryana At Chandigarh · (1982) 1 ILR (P&H) 1 : (1981) 83 PLR 185
Constitution of India, 1950 — Article 226
High Courts04 Sept 1980Dismissed
Sambhu Nath and Sons Ltd., Shahbad Markanda Vs The Presiding Officer, Labour Court, Haryana Rohtak and others
Punjab And Haryana At Chandigarh · (1980) 09 P&H CK 0012
Constitution of India, 1950 — Article 226
High Courts03 Sept 1980Dismissed
Bhan Singh and Others Vs Budh Singh and Others
Punjab And Haryana At Chandigarh · (1980) 09 P&H CK 0019
Punjab Security of Land Tenures Act, 1953 — Section 18
High Courts01 Sept 1980Allowed
Maharaj Mal Hans Raj Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1981) 48 STC 369
Punjab General Sales Tax Act, 1948 — Section 5, 7
High Courts29 Aug 1980Allowed
Didar Singh (Dr.) and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (1981) 2 ILR (P&H) 16 : (1981) 83 PLR 574
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 193, 342, 506
High Courts29 Aug 1980Allowed
Dr. Didar Singh and Another Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1981) 2 ILR (P&H) 16 : (1981) 83 PLR 574
Penal Code, 1860 (IPC) — Section 193
High Courts28 Aug 1980
Santa Singh Vs Dayal Singh and another
Punjab And Haryana At Chandigarh · AIR 1981 P&H 26 : (1980) PLJ 551 : (1981) RLR 28
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54, Order 21 Rule 66, Order 21 Rule 66(2), Order 21 Rule 90, 47Punjab Co-operative Societies Act, 1961 — Section 54, 56, 62, 63, 69
High Courts27 Aug 1980Allowed
Krishan Lal Garg Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1980) 08 P&H CK 0029
Punjab Service of Engineers (Class I) Public Works Department (Public Health Branch) Rules, 1961 — Rule 8
High Courts27 Aug 1980
Gurmeet Kaur Vs Harbans Singh
Punjab And Haryana At Chandigarh · AIR 1981 P&H 161
Hindu Marriage Act, 1955 — Section 13(1A), 23(1)