High Courts15 Oct 1980Dismissed
Vir Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1980) 10 P&H CK 0025
Penal Code, 1860 (IPC) — Section 307
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1980
404 judgments · page 3 of 21
High Courts10 Oct 1980
DHARAM PAL Vs INCOME TAX OFFICER.
Punjab And Haryana At Chandigarh · (1981) 20 CTR 135
Income Tax Act, 1961 — Section 277
High Courts10 Oct 1980
Haryana State Electricity Board Vs Smt. Pushpa Chadha and Others
Punjab And Haryana At Chandigarh · (1981) ACJ 129 : (1984) 55 CompCas 421
Motor Vehicles Act, 1939 — Section 96(1)
High Courts10 Oct 1980Allowed
Risal Singh Vs The Director Panchayats, Haryana and Others
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 17 : (1981) 83 PLR 279
Constitution of India, 1950 — Article 226
High Courts10 Oct 1980
Commissioner of Income Tax Vs P.S. Jain Motors (P.) Ltd.
Punjab And Haryana At Chandigarh · (1981) 21 CTR 132 : (1981) 130 ITR 842
Income Tax Act, 1961 — Section 154, 155, 215, 215(1), 215(3)
High Courts10 Oct 1980Allowed
Risal Singh, Sarpanch Vs The Director Panchayats and Others
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 17 : (1981) 83 PLR 279
Constitution of India, 1950 — Article 226Punjab Gram Panchayat Act, 1952 — Section 102(2)
High Courts10 Oct 1980Allowed
Dr. Dewan Chand and others Vs Mohinder Singh Arora
Punjab And Haryana At Chandigarh · (1980) 2 RCR(Rent) 724
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts08 Oct 1980Dismissed
Makhan Singh and Others Vs Sampuran Singh and Others
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 33
High Courts08 Oct 1980
Rattanjit Kaur Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1981) ACJ 416 : AIR 1981 P&H 159
Motor Vehicles Act, 1939 — Section 110
High Courts08 Oct 1980
Maha Singh and Others Vs Ram Narain and Others
Punjab And Haryana At Chandigarh · AIR 1981 P&H 86
High Courts08 Oct 1980
Commissioner of Income Tax Vs Hari Chand Hans Raj
Punjab And Haryana At Chandigarh · (1981) 21 CTR 129 : (1981) 128 ITR 467 : (1981) 5 TAXMAN 222
Income Tax Act, 1961 — Section 148, 156, 271(1), 271(2)
High Courts08 Oct 1980Dismissed
Yogi Bharat Abrol Vs State of Punjab
Punjab And Haryana At Chandigarh · (1980) 10 P&H CK 0012
Penal Code, 1860 (IPC) — Section 409
High Courts08 Oct 1980Dismissed
Darshan Singh and Another Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 22
Constitution of India, 1950 — Article 22, 226
High Courts07 Oct 1980Allowed
Panna Lal Vs Firm Vakil Chand Pawan Kumar and another
Punjab And Haryana At Chandigarh · (1980) 2 RCR(Rent) 566
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts07 Oct 1980Allowed
Kasturba Sewa Mandir Vs The Municipal Committee and Others
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 37
Constitution of India, 1950 — Article 226Punjab Municipal Act, 1911 — Section 3(1)
High Courts07 Oct 1980
The Pb. State Small Indust. Corporation Ltd. Vs Sh. K. Nagina
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 49
High Courts06 Oct 1980
Swaran Singh Vs State
Punjab And Haryana At Chandigarh · (1981) CriLJ 364
Criminal Procedure Code, 1973 (CrPC) — Section 157, 161Penal Code, 1860 (IPC) — Section 148, 149, 302, 304, 324
High Courts01 Oct 1980
Roshan Lal and Another Vs Munshi Ram and Others
Punjab And Haryana At Chandigarh · AIR 1981 P&H 73
East Punjab Urban Rent Restriction Act, 1949 — Section 13Evidence Act, 1872 — Section 92
High Courts01 Oct 1980Allowed
Smt. Jowala Bai and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1980) 10 P&H CK 0009
Land Acquisition Act, 1894 — Section 18
High Courts01 Oct 1980Dismissed
Rai Singh Vs Balwant Singh
Punjab And Haryana At Chandigarh · (1980) 10 P&H CK 0004
East Punjab Urban Rent Restriction Act, 1949 — Section 13