High Courts02 Dec 1975Dismissed
Surjit Singh Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1976 P&H 332
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1975
273 judgments · page 2 of 14
High Courts01 Dec 1975
The State Vs Phula
Punjab And Haryana At Chandigarh · (1977) 1 ILR (P&H) 274
Criminal Procedure Code, 1973 (CrPC) — Section 39(2)Penal Code, 1860 (IPC) — Section 337
High Courts01 Dec 1975
Shanti Bassi and another Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1975) 12 P&H CK 0020
Criminal Procedure Code, 1973 (CrPC) — Section 492
High Courts01 Dec 1975
Pritam Singh Vs Assistant Controller of Estate Duty
Punjab And Haryana At Chandigarh · (1976) 1 ILR (P&H) 449 : (1976) 103 ITR 661
Estate Duty Act, 1953 — Section 30, 39, 59, 6, 7Hindu Succession Act, 1956 — Section 4Income Tax Act, 1922 — Section 34(1)
High Courts01 Dec 1975
The State Vs Phula,
Punjab And Haryana At Chandigarh · (1977) 1 ILR (P&H) 274
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 209, 228(1), 395(2), 484, 484(2)Penal Code, 1860 (IPC) — Section 324, 337, 386, 467
High Courts21 Nov 1975Dismissed
Sardara Gurdit Singh and Others Vs Sardara Dharam Singh and Others
Punjab And Haryana At Chandigarh · AIR 1976 P&H 271
Punjab Land Revenue Act, 1887 — Section 158, 3(8), 61, 67, 71
High Courts21 Nov 1975Dismissed
Sardara Singh etc. Vs Hakam Singh etc.
Punjab And Haryana At Chandigarh · (1977) 1 ILR (P&H) 257
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 84, Order 21 Rule 85, Order 21 Rule 86Penal Code, 1860 (IPC) — Section 409Punjab Land Revenue Act, 1887 — Section 158, 28, 28(1), 3, 3(8)
High Courts21 Nov 1975Dismissed
Atma Ram and others Vs Kanwar Mahinder Singh and others
Punjab And Haryana At Chandigarh · (1976) RCR(Rent) 36
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts21 Nov 1975Dismissed
Sardara Singh and others Vs Hakam Singh and others
Punjab And Haryana At Chandigarh · (1977) 1 ILR (P&H) 257
Penal Code, 1860 (IPC) — Section 409
High Courts20 Nov 1975Allowed
Chattar Singh, etc. Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1976) 2 ILR (P&H) 106
Constitution of India, 1950 — Article 16, 309Punjab Food and Supplies Department (State Service, Class III) Rules, 1968 — Rule 11, 9, 9I, 9K, 9LStates Reorganisation Act, 1956 — Section 115(7)
High Courts20 Nov 1975Allowed
Chattar Singh and others Vs The State of Punjab and another
Punjab And Haryana At Chandigarh · (1976) 2 ILR (P&H) 106
Punjab Food and Supplies Department (State Service, Class III) Rules, 1968 — Rule 9(X)
High Courts14 Nov 1975Allowed
The State of Haryana Vs Rajinder Nath
Punjab And Haryana At Chandigarh · (1977) 1 ILR (P&H) 249
Criminal Procedure Code, 1973 (CrPC) — Section 439(2)
High Courts13 Nov 1975Allowed
Sita Singh and others Vs The State of Punjab and anothers
Punjab And Haryana At Chandigarh · (1977) 1 ILR (P&H) 241
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts13 Nov 1975Allowed
Sita Singh etc. Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · (1977) 1 ILR (P&H) 241
Criminal Procedure Code, 1973 (CrPC) — Section 195, 195(1), 195(1), 482Penal Code, 1860 (IPC) — Section 114, 120B, 34, 463, 467
High Courts12 Nov 1975
Bachan Singh and Baru Vs Gram Panchayat of village Gurnala
Punjab And Haryana At Chandigarh · (1977) PLJ 192 : (1985) RRR 549
High Courts11 Nov 1975Dismissed
M/s Sardari Lal and Brothers, Dinanagar Vs M/s Gurdit Singh and Sons, Dinanagar and others
Punjab And Haryana At Chandigarh · (1975) 11 P&H CK 0019
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts10 Nov 1975Dismissed
Parsa Singh Vs Smt. Parkash Kaur and Others
Punjab And Haryana At Chandigarh · AIR 1976 P&H 235
Evidence Act, 1872 — Section 65, 74(2)Registration Act, 1908 — Section 57(5)
High Courts10 Nov 1975Allowed
Balbir Singh and another Vs Smt. Darshan Kaur and others
Punjab And Haryana At Chandigarh · (1977) 1 ILR (P&H) 239 : (1976) 78 PLR 239
Evidence Act, 1872 — Section 65(c)
High Courts10 Nov 1975Allowed
Balbir Singh and Another Vs Darshan Kaur, etc.
Punjab And Haryana At Chandigarh · (1977) 1 ILR (P&H) 239 : (1976) 78 PLR 239
Evidence Act, 1872 — Section 65
High Courts07 Nov 1975Dismissed
The Bapauli Co-operative Agricultural Service Society Vs The State of Haryana and others
Punjab And Haryana At Chandigarh · (1975) 11 P&H CK 0002
Punjab Co-operative Societies Act, 1961 — Section 84A