High Courts07 Oct 1975Allowed
State of Punjab Vs Dewarka Dass
Punjab And Haryana At Chandigarh · (1975) 10 P&H CK 0023
Industrial Disputes Act, 1947 — Section 2(k)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1975
273 judgments · page 4 of 14
High Courts07 Oct 1975Dismissed
Madan Lal and others Vs Piara Lal Malhotra
Punjab And Haryana At Chandigarh · (1975) 10 P&H CK 0020
East Punjab Urban Rent Restriction Act, 1949 — Section 17
High Courts07 Oct 1975Dismissed
Harish Chandra Bhatnagar Vs Chuni Lal Kalaigar
Punjab And Haryana At Chandigarh · (1976) RCR(Rent) 90
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
High Courts06 Oct 1975Allowed
The State of Punjab Vs Pritam Singh and others
Punjab And Haryana At Chandigarh · (1977) 1 ILR (P&H) 8
Land Acquisition Act, 1894 — Section 25
High Courts06 Oct 1975Allowed
The State of Punjab Vs Pritam Singh etc.
Punjab And Haryana At Chandigarh · (1977) 1 ILR (P&H) 8
Land Acquisition Act, 1894 — Section 18, 25, 4, 9, 9(2)
High Courts06 Oct 1975Dismissed
Garib Dass Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (1977) 1 ILR (P&H) 1
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34
High Courts06 Oct 1975
Puran Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1976) ILR (P&H) 107 : (1976) PLJ 1 : (1984) RRR 464
High Courts06 Oct 1975Dismissed
Garib Dass Vs The State of Punjab, etc.
Punjab And Haryana At Chandigarh · (1977) 1 ILR (P&H) 1
Criminal Procedure Code, 1898 (CrPC) — Section 351Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 161, 169, 169, 173Penal Code, 1860 (IPC) — Section 323, 324, 325, 326, 334
High Courts06 Oct 1975Dismissed
M/s. Goverdhan Dass Gopi Nath, Amritsar Vs Smt. Amolak Raj
Punjab And Haryana At Chandigarh · (1975) 10 P&H CK 0001
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts03 Oct 1975Dismissed
Shri Madan Mohan Vs Shri Manohar Lal
Punjab And Haryana At Chandigarh · (1975) 10 P&H CK 0028
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts01 Oct 1975
Naurang Singh Vs Teja Singh and others
Punjab And Haryana At Chandigarh · (1975) 10 P&H CK 0015
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts26 Sept 1975Allowed
State of Punjab and others Vs Sant Singh
Punjab And Haryana At Chandigarh · (1975) 09 P&H CK 0006
Constitution of India, 1950 — Article 226
High Courts24 Sept 1975
Ram Singh and Others Vs Punjab State now Haryana State
Punjab And Haryana At Chandigarh · AIR 1976 P&H 205
Land Acquisition Act, 1894 — Section 18, 18(2), 23, 4(1), 54
High Courts24 Sept 1975Allowed
Karan Singh etc. Vs Kurukshetra University, Kurukshetra and Others
Punjab And Haryana At Chandigarh · (1976) 2 ILR (P&H) 859
Constitution of India, 1950 — Article 15, 226, 29Criminal Procedure Code, 1973 (CrPC) — Section 144, 144(1)Kurukshetra University Act, 1956 — Section 3A(1), 4
High Courts22 Sept 1975
Tilak Raj Vs The Chandigarh Administration and Others
Punjab And Haryana At Chandigarh · AIR 1976 P&H 238 : (1976) 2 ILR (P&H) 840
Constitution of India, 1950 — Article 14, 226, 359General Clauses Act, 1897 — Section 3(58)Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 4
High Courts12 Sept 1975
The Haryana Co-operative Sugar Mills Ltd., Rohtak Vs Joint Hindu Family Firm Styled as Gupta Drum Supply Company
Punjab And Haryana At Chandigarh · AIR 1976 P&H 117
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts11 Sept 1975Dismissed
Tara Chand Vs Smt. Narain Devi
Punjab And Haryana At Chandigarh · AIR 1976 P&H 300
Hindu Marriage Act, 1955 — Section 10(1), 23, 23(1)
High Courts11 Sept 1975
Indraj Singh Vs State of Haryana Cooperative Department
Punjab And Haryana At Chandigarh · (1976) PLJ 91 : (1984) RRR 350
High Courts10 Sept 1975Dismissed
Shri Prithi Pal Singh Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (1975) 09 P&H CK 0013
Punjab Municipal Act, 1911 — Section 232
High Courts05 Sept 1975Allowed
Kishan Chand Vs Smt. Nirmala Devi
Punjab And Haryana At Chandigarh · (1975) 09 P&H CK 0005